Mahesh Kumar S/O Shri Rajendra ... vs Shri Bhaskar A Sawant ...
2023 Latest Caselaw 3687 Raj/2

[2023:RJ-JP:18057]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Contempt Petition No. 1631/2018

                                         In

                 S.B. Civil Writ Petition No.10496/2018

1.       Mahesh Kumar S/o Shri Rajendra Singh, Aged About 35
         Years, R/o Village And Post Mai Tehsil Nadbai Distt.
         Bharatpur
2.       Chetan Kumar S/o Shri Om Prakash, Aged About 32
         Years, R/o B Narayan Gate Bahar Sogariya Mohalla
         Bharatpur
3.       Sunita Kumari D/o Shri Suresh Kumar, Aged About 32
         Years, R/o Tiwadi Ka Bas Tehsil Neem Ka Thana Distt.
         Sikar
4.       Yogesh Kuamr Jain S/o Shri Dinesh Chand Jain, Aged
         About 28 Years, R/o Back Of Govt Hospital Ward No. 12
         Kherli District Alwar
5.       Dinesh Kumar S/o Shri Govind Prasad, Aged About 28
         Years, R/o Back Of Radhaswami School Kherli Road,
         Nagar Distt. Bharatpur
6.       Omveer Singh S/o Shri Badan Singh, Aged About 33
         Years, R/o Village Veerthala Post Mundoti Tehsil Nagar
         Distt. Bharatpur
7.       Satyaveer Singh S/o Shri Laxman Singh, Aged About 31
         Years, R/o Village And Post Mai Tehsil Nadbai Distt.
         Bharatpur
8.       Vinod Kumar S/o Shri Govind Singh, Aged About 36
         Years, R/o Village And Post Luhasa Tehsil Nadbai Distt.
         Bharatpur
9.       Ankur Garg S/o Shri Avinash Babu Garg, Aged About 34
         Years, R/o Gher Patheniya Ganga Mandir Ke Peeche,
         Bharatpur
10.      Ravindra Kumar Nagar S/o Shri Shyamlal, Aged About 28
         Years, R/o Village Mai Tehsil, District Bharatpur
                                                                  ----Petitioners
                                     Versus
1.       Shri Bhaskar A Sawant, Secretary Education Department
         Govt. Of Raj. Secretariat Jaipur


                      (Downloaded on 11/11/2023 at 07:14:31 PM)
                                    [2023:RJ-JP:18057]                       (2 of 2)                        [CCP-1631/2018]


                                   2.          Shri Nathmal Dedel, Director Secondary Education Govt.
                                               Of Raj. Bikaner
                                   3.          Shri Kishan Lal Devatwal, Deputy Director Secondary
                                               Education Education Department Govt. Of Raj. Bharatpur
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Sandeep Saxena For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/08/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/407

Powered by TCPDF (www.tcpdf.org)