Kamal Tiwari S/O Shri Shambhu ... vs Shri D.B. Gupta ...
2023 Latest Caselaw 3683 Raj/2

[2023:RJ-JP:18007]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 829/2019
                                            In
                     S.B. Civil Writ Petition No.6481/2019

Kamal Tiwari S/o Shri Shambhu Dayal Tiwari, Aged About 40
Years, R/o Plot No. 100, Tiwari Bhawan Gurjar Ghati, Amer Road,
Jaipur (Ar Present R/o Plot No. 29, Shankar Colony, Heeda Ki
Mori, Ramganj Bazar, Jaipur).
                                                                        ----Petitioner
                                        Versus
1.       Shri D.B. Gupta, Chief Secretary, State Of Rajasthan,
         Government Secretariat, Jaipur.
2.       Shri Sidhdas Nath, Secretary Environment And Forest,
         Cgo Complex Lodhi Road, New Delhi.
3.       Shri C.S. Ratana Swami, Chief Conservator Of Forest
         (Hoff) Aranya Bhawan, Jhalana Dungari, Jaipur,
         Rajasthan.
4.       Shri Arvindam Tomar, Additional Chief Conservator Of
         Forest, Chief Wild Life Warden, Aranya Bhawan, Jhalana
         Dungari, Jaipur Rajasthan.
5.       Shri Ajay Gupta, Additional Chief Forest Conservator
         (Forest Protection) Aranya Bhawan, Jhalana Dungari,
         Jaipur Rajasthan.
6.       Shri  Deepak    Bhatnagar,  (Chairman      Of   Enquiry
         Committee) Chief Forest Conservator (Administration)
         Aranya Bhawan, Jhalana Dungari, Jaipur Rajasthan.
7.       Shri Arvindam Tomar, (Member Enquiry Committee)
         Additional Chief Forest Conservator And Chief Wild Life
         Warden, Aranya Bhawan, Jhalana Dungari, Jaipur
         Rajasthan.
8.       Dr. Salabh Kumar, (Member Enquiry Committee) Deputy
         Forest Conservator And Provident Assistant, Office Chief
         Conservator Of Forest And Wild Life Warden, Aranya
         Bhawan, Jhalana Dungari, Jaipur Rajasthan.
9.       State Of Rajasthan Through Additional Chief Secretary,
         Forest Department, Aranya Bhawan, Jhalana Dungari,
         Jaipur Rajasthan
                                                                     ----Respondents

For Petitioner(s) : Mr. Krishan Chander Sharma For Respondent(s) : Mr. R.P. Singh, AAG with Mr. Jaivardhan Singh Shekhawat

[2023:RJ-JP:18007] (2 of 2) [CCP-829/2019]

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly. Pending

application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/24

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