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Harshila Trivedi W/O Sh. Mahendra ... vs Shri Dr. R Venkateshwaran, ...
2023 Latest Caselaw 3682 Raj/2

Citation : 2023 Latest Caselaw 3682 Raj/2
Judgement Date : 17 August, 2023

Rajasthan High Court
Harshila Trivedi W/O Sh. Mahendra ... vs Shri Dr. R Venkateshwaran, ... on 17 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:18069]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil Contempt Petition No. 913/2019

                                                                              In

                                                       S.B. Civil Writ Petition No.10251/2017

                                   Harshila Trivedi W/o Sh. Mahendra Trivedi, Aged About 48 Years,
                                   Resident Of Subhash Nagar, Street No. 7, Lecturer Colony,
                                   Behind Aditya Galaxy, Banswara
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.          Shri Dr. R Venkateshwaran, Secretary, Department Of
                                               Elementary Education, Secretariat, Jaipur
                                   2.          Shri    Nathmal       Didel,    Director,       Secondary     Education,
                                               Bikaner
                                   3.          Shri Bharat Mehta, Deputy Director (Secondary), Udaipur
                                               Division, Udaipur
                                   4.          Shri Angelica Palat, District Education Officer, Secondary
                                               Education, Banswara (Raj)
                                   5.          State Of Rajasthan Through Secretary, Department Of
                                               Elementary Education, Secretariat, Jaipur
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Sunil Kumar Singodiya For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/412

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