Citation : 2023 Latest Caselaw 3646 Raj/2
Judgement Date : 17 August, 2023
[2023:RJ-JP:18113]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13228/2015
M/s Ajanta Enterp Kota Raj. Registered Partnership Firm Partner
Ravindra Pratap S/o Late Baluram Ji, 8, Ballabh Nagar Sofiya
school Road, Kota Raj.
----Petitioner
Versus
1. The State of Rajasthan through Chief Secretary, Shashan
Sachivalay, Jaipur
2. Rajasthan state Industrial Development and Investment,
Corporation Limited RIICO through Prabandh Nideshak,
Udhog Bhawan, Tilak Marg, Jaipur
3. Pramukh Shasan Sachiv, Udhog Vibhag Shasan Sachivalay,
Jaipur Raj.
4. Salahkar Infra RIICO Udhog Bhawan, Tilak Marg, Jaipur
----Respondents
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
17/08/2023
No one has put in appearance on behalf of the petitioner in
the second round also.
Therefore, the present writ petition is dismissed for non-
prosecution.
Since the main petition has been dismissed for non-
prosecution, all other pending application/s, if any, also stands
dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /87
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