M/S Haryana Fabricators vs Shri Akash And Anr ...
2023 Latest Caselaw 3617 Raj/2

                                   [2023:RJ-JP:17798]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1647/2017

                                                                              In

                                                        S.B. Civil Writ Petition No.6083/2017

                                   M/s Harayana Fabricators, A-87, East Nathu Colony, Gali No.5,
                                   Mandoli Road, Shadra New-93, Through Its Proprietor Mahesh
                                   Bansal,
                                                                                                        ----Petitioner
                                                                           Versus
                                   1.         Shri Akash Alha Deputy General Manager Purchase,
                                              Procuring Entity, Rajasthan State Ganganagar Sugar Mills,
                                              Nehru Sehkar Bhawan, 22 Godown, Jaipur.
                                   2.         Shri V.C. Bunkar Financial Advisor, Rajasthan State
                                              Ganganagar Sugar Mills, Nehru Sehkar Bhawan, 22
                                              Godown, Jaipur.
                                                                                      ----Contemnors-Respondents

For Petitioner(s) : Mr. Daksh Pareek For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

16/08/2023

Learned counsel for the petitioner, on instructions, wants to

withdraw this contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/52

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