Paras Ram Yadav vs Addi District And Session Ors ...
2023 Latest Caselaw 3614 Raj/2

[2023:RJ-JP:17822]

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 3267/2011

1.     Late Paras Ram Yadav
1/1 Bhanwar Lal Yadav S/o Late Shri Paras Ram Yadav, aged
about 46 years
1/2 Rajendra Yadav S/o Late Shri Paras Ram Yadav, aged about
34 years
1/3 Smt. Basant Yadav W/o Late Shri Paras Ram Yadav, aged
about 65 years
1/4 Smt. Supriya Yadav D/o Late Shri Paras Ram Yadav, aged
about 38 years
  All R/o Village Gangwana Tehsil and District Ajmer.
                                                                         ----Petitioners
                                           Versus
      1. Additional District and Sessions Judge (Fast Track) No.2,
        Ajmer
      2. Civil Judge (Lower Division ), Ajmer
                                                                  .........Non-petitioners
      3. State of Rajasthan Through Collector Ajmer
      4. Gram Panchayat, Gangwana Through Sarpanch, Gram
        Panchayat, Gangwana, Tehsil and District Ajmer.
                                                  ----Defendants/ Non-petitioners


For Petitioner(s)                :     Mr. R.P. Garg
For Respondent(s)                :     Mr. S.M. Khan

Mr. L.N. Boss, Addl.G.C.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

16/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:17822] (2 of 2) [CW-3267/2011]

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /439

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