Gayatri Sharma W/O Shri Prem ... vs Ramesh Chand Jatav ...
2023 Latest Caselaw 3586 Raj/2

                                   [2023:RJ-JP:17793]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 373/2020

                                                                              In

                                                        S.B. Civil Writ Petition No.1692/2001

                                   Gayatri Sharma W/o Shri Prem Shanker Sharma, Aged About 53
                                   Years, R/o Village Murli Manoharpura, Th. Chouth Ka Barwada,
                                   Distt. Sawaimadhopur, At Present Maharani Farm, Jaipur (Raj.)
                                                                                                             ----Petitioner
                                                                           Versus
                                   1.          Ramesh Chand Jatav, Tehsildar, R/o Chouth Ka Barwada,
                                               Distt. Sawaimadhopur (Raj.)
                                   2.          Suresh Narayan Bairwa, Nayak Tehsildar R/o Chouth Ka
                                               Barwada, Distt. Sawaimadhopur (Raj.)
                                   3.          Ashok     Meena,       Patwari      ,    Patwar          Halka,   R/o   Murli
                                               Manoharpura, Th. Chouth Ka Barwada, Distt. Sawai
                                               Madhopur (Raj.)
                                                                                                            ----Contemnor


                                   For Petitioner(s)              :    Mr. Jitendra Kumar Sharma for
                                                                       Mr. Prem Shanker Sharma
                                   For Respondent(s)              :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

16/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/413

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