Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rajasthan Public Service ... vs Sunita Jeph D/O Shri Rajendra ...
2023 Latest Caselaw 3537 Raj/2

Citation : 2023 Latest Caselaw 3537 Raj/2
Judgement Date : 16 August, 2023

Rajasthan High Court
Rajasthan Public Service ... vs Sunita Jeph D/O Shri Rajendra ... on 16 August, 2023
Bench: Augustine George Masih, Sameer Jain
[2023:RJ-JP:17961-DB]

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

                 D.B. Special Appeal Writ No. 497/2022

 Rajasthan Public Service Commission, Through Its Secretary,
 Ajmer. (Raj.) 305001.
                                                                        ----Appellant
                                         Versus
 1.      Gyanendra Sharma S/o Chandra Prakash Sharma, Aged
         About 25 Years, R/o 152, Officers Enclave, Rawan Gate,
         Kalwar Road, Jhotwara, Jaipur, Rajasthan.
 2.      Surendra Meena S/o Sitaram Meena, Aged About 28
         Years, R/o 115, Tirupati Balaji Nagar, Sanganer, Jaipur,
         Rajasthan.
 3.      Amit Kumar Shrimali S/o Dilip Kumar Shrimali, Aged
         About 35 Years, R/o 1 K 20, Behind Brahmakumari
         Ashram,        Brahmasthali         Colony,       Ashok     Nagar,     District
         Dungarpur, Rajasthan.
                                                                     ----Respondents

Connected With D.B. Special Appeal Writ No. 429/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer

----Appellant Versus

1. Ankit Sharma S/o Kalyan Prasad, Aged About 25 Years, R/o Ward No. 14, Opposite To Meena Temple, Chhabra, District Baran, Rajasthan.

2. Sanjay Didal S/o Sagar Mal Didal, Aged About 27 Years, R/o 8-A, Bal Vihar Colony, Kalwar Road, Jhotwara, Jaipur, Rajasthan.

3. Manish Kumar Sharma S/o Rambabu Sharma, Aged About 28 Years, R/o 13, Behind The Temple, Village Gudhawas, Post Newar, Tehsil Jamwaramgarh, District Jaipur, Rajasthan.

4. Sharma Mradul Rakesh D/o Rakesh Sharma, Aged About 24 Years, R/o 10/a, Railway Colony, Gandhidham, Kachchh, Gujrat.

5. Avinash Kumar S/o Mani Ram, Aged About 36 Years, R/o

[2023:RJ-JP:17961-DB] (2 of 26) [SAW-497/2022]

Vpo Gajoowas, Tehsil Taranagar, District Churu, Rajasthan.

6. Sone Singh S/o Bijendra Singh, Aged About 26 Years, R/o P-42, Madhuvan Colony, Jaipur, Rajasthan.

7. Navin Tiwari S/o Babu Lal Sharma, Aged About 39 Years, R/o 280, Near Durgapura Railway Station, Shanti Nagar, Jaipur, Rajasthan.

8. Dinesh Kumar Verma S/o Kailash Chand Verma, Aged About 29 Years, R/o P. No. 51, Jagdamba Nagar-B, Behind Medicine Factory, Benar, Jaipur, Rajasthan.

9. Hansraj Meena S/o Nathu Ram Meena, Aged About 40 Years, R/o Plot No. 200, Ganesh Nagar, Main Niwaru Road, Jhotwara, Jaipur, Rajasthan.

10. Harphool Phagna S/o Kalyan Sahai Gurjar, Aged About 27 Years, R/o Village And Post Talwa, Bihajar,tehsil Viratnagar, Jaipur, Rajasthan.

11. Siya Ram Gurjar S/o Ramgopal Gurjar, Aged About 28 Years, R/o Village Shankerpura, Post Birasara, Tehsil Jamwaramgarh, District Jaipur, Rajasthan.

12. Shankar Lal Meena S/o Banwari Lal, Aged About 37 Years, R/o T-2/76, Sahyog Apartment, Sector-6, Jaipur, Rajasthan.

13. Dinesh Kumar Parsoya S/o Banna Ram Parsoya, Aged About 41 Years, R/o 305-306, Parkwood Building, Sri Gopal Nagar, Near To Somani Hospital, Jaipur, Rajasthan.

14. Harish Kumar Kumawat S/o Subhash Chand Kumawat, Aged About 25 Years, R/o 150, Patel Colony, Bari Ka Bas, Goner Mod, Tonk Road, Jaipur, Rajasthan.

15. Mahendra Kumar Sindhu S/o Suwa Lal Sindhu, Aged About 29 Years, R/o Sindhu Farm, Beelwari, Tehsil Virat Nagar, District Jaipur, Rajasthan.

16. Ashutosh S/o Govind Prasad Sharma, Aged About 26 Years, R/o 200/9, Vikas Colony-3, Matches Factory, Dadawara, Kota, Rajasthan.

17. Munkesh Kumar Pooniya S/o Tiku Ram, Aged About 32 Years, R/o Village Kishanpura, Tehsil Fatehpur, District Sikar, Rajasthan.

18. Sher Singh S/o Pratap Singh, Aged About 25 Years, R/o

[2023:RJ-JP:17961-DB] (3 of 26) [SAW-497/2022]

Vpo Surana, Tehsil Sayla, District Jalore, Rajasthan.

19. Rahul Sharma S/o Girish Chandra Sharma, Aged About 35 Years, R/o 14/387, Mukta Prasad Nagar, Bikaner, Rajasthan.

20. Kamlesh Kumar Jat S/o Dhanna Lal, Aged About 27 Years, R/o Vpo Khejroli, Tehsil Chomu, District Jaipur, Rajasthan.

21. Laxman Singh S/o Sawai Singh, Aged About 23 Years, R/o Vpo Sankara, Tehsil Pokran, District Jaisalmer, Rajasthan.

22. Javed Khan S/o Mohamed Shamim, Aged About 40 Years, R/o Near Police Sataion, Sarwar, District Ajmer, Rajasthan.

----Respondents D.B. Special Appeal Writ No. 430/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus

1. Khinvraj Singh S/o Sujan Singh, Aged About 22 Years, R/o Village Bhinyad, Tehsil Shiv, District Barmer, Rajasthan.

2. Jagat Singh S/o Ratan Singh, Aged About 29 Years, R/o Bharatpur, Rajasthan.

3. Sandeep S/o Shankar Dan, Aged About 21 Years, R/o Gavad Ke Daxin Ke Taraf, Dhadhariya Khurd, Poost Nimbari Chandawata, Nagaur, Rajasthan.

4. Satish Bainsla S/o Jagram Singh, Aged About 30 Years, R/o Iii/89, Behind J.k.k. Nyay Path, Gandhi Nagar, Jaipur, Rajasthan.

5. Ramakant Parashar S/o Raj Kumar Parashar, Aged About 28 Years, R/o Pokhara Mohalla, Baseri, District Dholpur, Rajasthan.

6. Anand Kumar Meena S/o Shiv Charan Meena, Aged About 39 Years, R/o 5 Mb 32, Indra Gandhi Nagar, Khatipura Railway Station, Jaipur, Rajasthan.

7. Rashmi D/o Rajendra Prasad, Aged About 28 Years, R/o Rajakhera, District Dholpur, Rajasthan.

[2023:RJ-JP:17961-DB] (4 of 26) [SAW-497/2022]

8. Deepak Jain S/o Rajababu Jain, Aged About 25 Years, R/o Rajakhera, District Dholpur, Rajasthan.

9. Sunita Meena D/o Kalyan Sahai Meena, Aged About 26 Years, R/o Shiv Sagar Ka Mohalla, Kanariyawala, Jaipur District Jaipur, Rajasthan.

10. Garima Meena D/o Satyanarayan Meena, Aged About 24 Years, R/o Radha Bagh Colony, Behind Gayatri Mandir, Chomu, Jaipur, District Jaipur, Rajasthan.

11. Manju D/o Bachan Singh, Aged About 36 Years, R/o Via Haripura, Post Alipur, Via Bagar, Tehsil Chirawa, District Jhunjhunhu, Rajasthan.

12. Kirti Meena D/o K C Meena, Aged About 28 Years, R/o C-

509, Sidhharth Nagar, Near Malviya Nagar, District Jaipur, Rajasthan.

13. Suman Moond D/o Sharwan Kumar, Aged About 26 Years, R/o Pipla Ki Dhani, Tehsil And District Sikar, Rajasthan.

14. Arvind Vaishnav S/o Kan Das, Aged About 24 Years, R/o Plot No. 164, K No.49, Bhagwan Mahaveer Nagar, Near Kheteshwar School, Nandri, Saran Nagar, District Jodhpur, Rajasthan.

15. Arun Kumar Meena S/o Prem Chand Meena, Aged About 36 Years, R/o 277- Brij Vihar, Jagatpura Jaipur, Rajasthan.

----Respondents D.B. Special Appeal Writ No. 480/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus Sumit Kumar Bansal S/o Shri Banwari Lal Bansal, Aged About 32 Years, R/o 114 K, Bai Pas Road Ke Niche, Haud, Bari Dholpur (328021) Rajasthan Roll No. 381966

----Respondent D.B. Special Appeal Writ No. 481/2022 Rajasthan Public Service Commission, Jaipur Road, Ajmer Through Its Secretary

----Appellant Versus

[2023:RJ-JP:17961-DB] (5 of 26) [SAW-497/2022]

1. Saket Kumar Sharma, Aged About 38 Years, R/o G-1, Cd-

48, Dadu Dayal Nagar, Muhana Mandi Road, Jaipur.

2. State Of Rajasthan, Through Principal Secretary, Department Of Personnel, Government Of Rajasthan, Government Secretariat, Jaipur Rajasthan

----Respondents D.B. Special Appeal Writ No. 482/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus

1. Ash Pal Janwa S/o Mangi Lal Janwa, Aged About 37 Years, R/o Ii-88, Ag Colony, Bajaj Nagar, Jaipur, Rajasthan.

2. Mamta Sharma D/o Shankar Lal Sharma, Aged About 39 Years, R/o Niwaru, Jhotwara, Jaipur, Rajasthan.

3. Mahipal Singh S/o Prithvi Singh, Aged About 36 Years, R/o 186, Laxmi Nagar, Jodhpur, Rajasthan.

4. Kailash Prasad Mali S/o Lal Chand Mali, Aged about 43 years, R/o Village Todaganga, Post Digo, Tehsil Lalsot, District Dausa, Rajasthan.

5. Paylat Mahawar S/o Omprakash Mahawar, Aged About 27 Years, R/o Village Lakhanpur, Post Choundiyawas, Tehsil Lalsot, District Dausa, Rajasthan.

6. Sourabh Dubey S/o Surendra Kumar Dubey, Aged About 30 Years, R/o Villa No. 403, Omaxe City-I, Mayakheri, Indore, Madhya Pradesh.

7. Tarun Sharma S/o Ashok Kumar Sharma, Aged About 32 Years, R/o A-57, Kirti Nagar, Tonk Road, Jaipur, Rajasthan.

----Respondents D.B. Special Appeal Writ No. 483/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus

1. Khushboo Bansal D/o Hari Kishan Bansal, Aged About 28 Years, R/o A-7, Bansal Bhawan, Khetri House, Vivekanand

[2023:RJ-JP:17961-DB] (6 of 26) [SAW-497/2022]

Colony, Outside Chandpole Gate, Shastri Nagar, Jaipur, Rajasthan.

2. Jay Narayan S/o Hira Ram, Aged About 36 Years, R/o Vpo Rohini, Tehsil And District Nagaur, Rajasthan.

3. Ashutosh Parashar S/o Shyam Sunder Parashar, Aged About 43 Years, R/o Parashar Niwas, Pandey Mohalla, Deeg, District Bharatpur, Rajasthan.

4. Narendra Jakhar S/o Purkha Ram Jakhar, Aged About 24 Years, R/o Vpo Kalau Dechu, District Jodhpur, Rajasthan.

5. Teekama Ram S/o Bala Ram, Aged About 28 Years, R/o Vpo Ramsar, District Barmer, Rajasthan.

6. Pooja Bishnoi D/o Ramniwas Bishnoi, Aged About 23 Years, R/o Alai, District Nagaur, Rajasthan.

7. Dharmendra Jajra S/o Baldev Ram, Aged About 27 Years, R/o Village Senani, Tehsil Mundwa, District Nagaur, Rajasthan.

8. Sajjan Kumar Jangu S/o Ramlal Jangu, Aged About 23 Years, R/o Village Jaisa, Tehsil Loonkaransar, District Bikaner, Rajasthan.

9. Daula Ram Jakhar S/o Hardev Ram, Aged About 23 Years, R/o Sutharon Ki Dhani, Thob, Tehsil Osian, District Jodhpur, Rajasthan.

10. Sandeep Kumar S/o Umrav Singh, Aged About 21 Years, R/o Vandh Dudi, Bajna, Tehsil Bayana, District Bharatpur, Rajasthan.

11. Ravi Datt S/o Vijay Pal, Aged About 27 Years, R/o Po Mainana, Tehsil Buhana, District Jhunjhunu, Rajasthan.

12. Prakash Shou S/o Kanwara Ram, Aged About 22 Years, R/o Vishaniyo Ki Dhani, Hinganiya Kood, Jodhpur, Rajasthan.

13. Lekha Choudhary D/o Ganpat Lal Choudhary, Aged About 26 Years, R/o Ward No. 11, Kanwarpura, Tehsil Amer, District Jaipur, Rajasthan.

----Respondents D.B. Special Appeal Writ No. 484/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant

[2023:RJ-JP:17961-DB] (7 of 26) [SAW-497/2022]

Versus

1. Yogendra Singh Baisala S/o Ravindra Singh, Aged About 26 Years, R/o Village Jungeenpura, Tehsil And District Karauli, Rajasthan.

2. Manoj Kumar Meena S/o Madhav Ram Meena, Aged About 25 Years, R/o Vpo Natata Dhani, Bagda Ki Via Amer, Jaipur, Rajasthan.

3. Surendra Kumar S/o Amar Singh, Aged About 29 Years, R/o Vpo Tatarpur, Tehsil Tijara, District Alwar, Rajasthan.

4. Arti Paliwal D/o Suresh Chandra Paliwal, Aged About 29 Years, R/o C-115, Murlidhar Vyas Colony, Bikaner, Rajasthan.

5. Bhuvneshwar Singh Khiriya S/o Maniraj Singh Khiriya, Aged About 29 Years, R/o Vpo Kharadi, Tehsil Jaitaran, District Pali, Rajasthan.

6. Pankaj Kumar Sharma S/o Jagdish Prasad Sharma, Aged About 31 Years, R/o Plot No. 67, Basant Vihar, Agra Road, Jamdoli, Jaipur, Rajasthan.

7. Abhishek Kumar Sharma S/o Gyan Chand Sharma, Aged About 25 Years, R/o B-39, Shri Ganpati Nagar, Near Sanganer Civil Court, Sanganer, Jaipur, Rajasthan.

8. Shyam Lal Darji S/o Rameshwar Lal Darji, Aged About 26 Years, R/o Village Mandeli, Post Jodhiyasi, District Nagaur, Rajasthan.

9. Praveen Kumar Meena S/o Prithvi Lal Meena, Aged About 28 Years, R/o Village Kalakhana, Post Palanpur, Tehsil Hindauncity, District Karauli, Rajasthan.

10. Govind Ram S/o Kabira Ram, Aged About 28 Years, R/o Vpo Lanela, Tehsil Jaisalmer, District Jaisalmer, Rajasthan.

11. Rajpal Singh S/o Paras Dan, Aged About 24 Years, R/o Mehreri, Dangara, District Jaisalmer, Rajasthan.

12. Mohit Kumar S/o Shiv Kumar, Aged About 29 Years, R/o 525, Tankri (48), Tankri, Rewari, Bawal, Harayana.

13. Surendra Singh S/o Ishwar Singh, Aged About 26 Years, R/o Gali No. 4, Laxmi Vihar Colony, Jaipur Road, Bikaner, Rajasthan.

14. Manvender Singh S/o Abhay Singh, Aged about 31 years, R/o Ward No.4, Kankar Dopa, Alwar, Rajasthan.

[2023:RJ-JP:17961-DB] (8 of 26) [SAW-497/2022]

15. Hitendra Pal Singh S/o Prithvi Raj Singh, Aged About 32 Years, R/o Ajit Sagar Farm House, Dabani, Sirohi, Rajasthan.

16. Chakravir Singh S/o Kailash Jat, Aged About 28 Years, R/o Vpo Jahangeerpur, Karauli, Rajasthan.

17. Sweta Kain D/o Rajendra Singh Kain, Aged About 26 Years, R/o A-148, Jda Colony, Ramnagariya, Jagatpura, Jaipur, Rajasthan

18. Pinky Jangid D/o Hanuman Sahay Jangid, Aged About 40 Years, R/o Plot No. 16, Shanti Nagar, Benar Road, Jhotwara,

19. Dheeraj Solanki S/o Babulal Solanki, Aged About 36 Years, R/o Near Floor Mill, Ward No. 5, Chirawa, District Jhunjhunu, Rajasthan.

20. Nalini Singh D/o Devendra Kumar Singh, Aged About 26 Years, R/o P. No. 204,galaxy Enclave Mangalam Complex, Shobhagpura, District Udaipur, Rajasthan.

21. Kamal Deep Meena S/o Raja Ram Meena, Aged About 33 Years, R/o P. No.20, Civil Line, Nayapura, Kota, District Kota, Rajasthan.

22. Bharat Maniraj Sharma S/o Rajendra Singh, Aged About 32 Years, R/o P. No. 76, Ram Vihar, Opp. Tilak Hospital, Meena Paldi, Agra Road , Jaipur, Rajasthan.

23. Vineeta Rani D/o Shriphal Meena, Aged About 40 Years, R/o 2 B, 34, Housing Board, Akrabhatta, Abu Road, District Sirohi, Rajasthan.

----Respondents D.B. Special Appeal Writ No. 485/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus Gargi Gupta D/o Shri Balkishan Gupta, Aged About 25 Years, R/o 11, Shanti Niketan Colony, Kishan Marg, Barkat Nagar, Tonk Phatak, Jaipur (Rajasthan)

----Respondent D.B. Special Appeal Writ No. 486/2022

[2023:RJ-JP:17961-DB] (9 of 26) [SAW-497/2022]

Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus

1. Sunita Jeph D/o Shri Rajendra Prasad, Aged About 34 Years, R/o C 12 B, Ojha Ji Ka Bagh, Near Nehru Garden, Gandhi Nagar, Jaipur - 302015 (Raj.) Roll No. 210993.

2. Rajendra Kumar Yadav S/o Shri Rameshwar Dayal Yadav, Aged about 36 years, R/o Sgt Rk Radav Laf Police, Security Section Air Force Station Adampur, Jalandhar - 144103 (Punjab) Roll No. 343866

----Respondents D.B. Special Appeal Writ No. 495/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer. (Raj.) 305001

----Appellant Versus

1. Rohit Khandelwal S/o Mahendra Kumar Gupta, Aged About 24 Years, R/o 105/50, Kubha Marg, Pratap Nagar, Sanganer, Jaipur, Rajasthan.

2. Pradeep Kumar S/o Kamal Kumar, Aged About 25 Years, R/o Chand Gothi, Churu, Rajasthan.

----Respondents D.B. Special Appeal Writ No. 496/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer. (Raj.) 305001.

----Appellant Versus Umesh Yadav S/o Veni Prasad, Aged About 26 Years, R/o Ahiro Ki Dhani, Post Dada Fatehpura, Tehsil Khetri, District Jhunjhunu, Rajasthan.

----Respondent D.B. Special Appeal Writ No. 498/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer. (Raj.) 305001.

----Appellant

[2023:RJ-JP:17961-DB] (10 of 26) [SAW-497/2022]

Versus Cheitanya Prakash S/o Shri Vasu Dev Sharma, Resident Of 8C- 59, Pratap Nagar, Tonk Phatak, Jaipur Roll No.405356.

----Respondent D.B. Special Appeal Writ No. 499/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer. (Raj.) 305001.

----Appellant Versus

1. Gauri Shankar Yadav S/o Shri Gyarsi Lal Yadav, Aged About 26 Years, R/o V/p Jhag, Mozmabad, Dudu, Jaipur- 303009. Roll No. 240133.

2. Aashita Gulabwani D/o Shri Rajkumar Gulabwani, Aged About 23 Years, R/o 1/91, Housing Board Colony, Sirohi, Rajasthan-307001. Roll No. 688212.

3. Surbhi D/o Shri Mangla Ram, Aged About 32 Years, R/o 75-76, Laxmi Nagar Colony, Tausar Road, Nagaur, Rajasthan-341001. Roll No. 532930.

4. Abhay Singh S/o Shri Vijayveer Singh, Aged About 35 Years, R/o 32, Behind Br Oil Mill, Rundhiya Nagar, Bharatpur, Rajasthan-321001. Roll No. 545049.

5. Madhu Singh Balot S/o Shri Ladu Singh, Aged About 38 Years, R/o Vpo-Ravli Seri, Madadi, Jalore, Rajasthan- 307030. Roll No. 733121.

6. Gajendra Singh Yadav S/o Shri Subeh Singh Yadav, Aged About 28 Years, R/o V/p-Kankar Dopa, Alwar, Rajasthan- 301701. Roll No. 736306.

7. Abhijit Balhara S/o Shri Ramavtar, Aged About 29 Years, R/o V/p-Bahu, Akberpur (94), Rohtak, Haryana-124001. Roll No. 487583.

8. Mahesh Chand Sharma S/o Shri Hazari Lal Sharma, Aged About 37 Years, R/o Tara Takiz Ke Samne, Kherli Ganj, Alwar, Rajasthan-321606. Roll No. 474623.

9. Ramjeevan Sepat S/o Shri Ramdev Sepat, Aged About 31 Years, R/o 321, Sepato Ki Dhani, Joshiwas, Phulera, Kalakh, Jaipur Rajasthan-303328. Roll No. 687956.

10. Gaurav Pareek S/o Shri Mahendra Kumar Pareek, Aged About 29 Years, R/o Near Saraswati School,

[2023:RJ-JP:17961-DB] (11 of 26) [SAW-497/2022]

Jamwaramgarh, Jaipur, Rajasthan-303109. Roll No. 528919.

11. Divyanshu Goyal S/o Shri Dinesh Chand Goyal, Aged About 29 Years, R/o - 66/161, Heera Path, Mansarovar, Jaipur, Rajasthan-302020. Roll No. 718141.

12. Ankit Hawa S/o Shri Bhagirath, Aged About 31 Years, R/o

- 881, Mahaveer Nagar, Near Durgapura Railway Station, Jaipur, Rajasthan-302018. Roll No. 600376

----Respondents D.B. Special Appeal Writ No. 500/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus Kirti Pareek D/o Dileep Pareek, Aged About 37 Years, R/o 172, Ramnagar Basti, Ward No. 1, Sardarsahar, District Churu, Rajasthan.

----Respondent D.B. Special Appeal Writ No. 503/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus Tanushree Srivastava D/o Ashutosh Srivastava, Aged About 30 Years, R/o 104-B, Tagore Nagar, Ajmer Road, Jaipur, Rajasthan.

----Respondent D.B. Special Appeal Writ No. 504/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus

1. Hari Om Prakash Meena S/o Lallu Ram Meena, Aged About 33 Years, R/o 89K, Bad Ki Dhani, Village Biharipura, Post Manser Kheri, Bassi, District Jaipur, Rajasthan.

2. Manish Kumar Gurjar S/o Mittu Lal Gurjar, Aged About 27

[2023:RJ-JP:17961-DB] (12 of 26) [SAW-497/2022]

Years, R/o Shivpuri B, Gangapurcity, District Sawaimadhopur, Rajasthan.

3. Shiv Kumar Meena S/o Brij Bihari Meena, Aged About 33 Years, R/o Village Bahadurpur, Post Bhopur, Tehsil Todabhim, District Karauli, Rajasthan.

4. Manoj Singh Meena S/o Rambharosi Meena, Aged About 29 Years, R/o Munapura, Post Kot, Dausa, Rajasthan.

5. Prem Singh S/o Gaje Singh, Aged About 36 Years, R/o Near Forest Department Office, Sardarpura, Barmer, Rajasthan.

6. Sourav Charan S/o Sawai Singh Charan, Aged About 27 Years, R/o 83, Vikas Nagar, Ajmer Road, Jaipur, Rajasthan.

----Respondents D.B. Special Appeal Writ No. 508/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus

1. Mitali Sen D/o Dr. Vishnu Kumar Sen, Aged About 25 Years, R/o 7-D, Gayatri Nagar, Ajmer Road, Sodala, Jaipur, Rajasthan.

2. Ashutosh Ameta S/o Madal Lal Ameta, Aged About 24 Years, R/o Jhadol, District Udaipur, Rajasthan.

3. Jai Kishan Meena S/o Ramawtar Meena, Aged About 26 Years, R/o B-84, Gandhi Colony, Pawanpuri, Bikaner, Rajasthan.

4. Gargi Bunas D/o Bajrang Lal Meena, Aged About 26 Years, R/o 53/3, V.t. Road, Mansarovar, Jaipur, Rajasthan.

5. Raju Ram S/o Mala Ram Sirvi, Aged About 29 Years, R/o Village Dhakri, Pali, Rajasthan.

----Respondents D.B. Special Appeal Writ No. 512/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus

[2023:RJ-JP:17961-DB] (13 of 26) [SAW-497/2022]

1. Dharmpal Singh Rathore S/o Ram Singh Rathore, Aged About 29 Years, R/o Vpo Badu, Tehsil Parbatsar, District Nagaur, Rajasthan.

2. Dheeeraj Joshi S/o Vipin Kumar, Aged About 29 Years, R/o Hanuman Dhora Bas, Joshiyo Ka Mohalla, Momasar, Bikaner, Rajasthan.

3. Surjeet Singh Dhakar S/o Prem Singh Dhakar, Aged About 29 Years, R/o 90, Poonam Vihar Colony, Jagatpura, Jaipur, Rajasthan.

4. Drishti Gandhi D/o Prem Chand Gandhi, Aged About 29 Years, R/o 220, Rama Heritage, Central Spine, Vidhyadhar Nagar, Jaipur, Rajasthan.

----Respondents D.B. Special Appeal Writ No. 554/2022 Rajasthan Public Service Commission, Ajmer (Raj.) Through Its Secretary.

----Appellant Versus

1. Chander Prakash S/o Shri Jagdish Narain Meena, Aged About 37 Years, R/o C-336, Mahesh Nagar, 80 Feet Road, Jaipur.

2. State Of Rajasthan, Through Principal Secretary, Department Of Personnel, Govt. Of Rajasthan, Secretariat, Jaipur.

3. Principal Secretary, Department Of Administrative Reforms, Govt. Of Rajasthan, Secretariat, Jaipur.

----Respondents D.B. Special Appeal Writ No. 555/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus Mani Madhukar Sharma S/o Shri Kishan Lal Sharma, Aged About 30 Years, R/o 109, Ganesh Nagar, V, Nadi Ka Fatak, Murlipura, Jaipur (Raj.) - 302039 Roll No. 183748.

----Respondent D.B. Special Appeal Writ No. 572/2022

[2023:RJ-JP:17961-DB] (14 of 26) [SAW-497/2022]

Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus Bharatpal Singh S/o Shri Bhagwan Das, Aged About 26 Years, R/o 755, Mahaveer Nagar, Jaipur (Raj.) 302018 Roll No. 186066.

----Respondent D.B. Special Appeal Writ No. 684/2022

1. Chairman, Rajasthan Public Service Commission, Ajmer.

2. The Secretary, Rajasthan Public Service Commission, Ajmer.

----Appellants Versus

1. Saurabh Kumar Meena S/o Shri Ramdas Meena, Aged About 30 Years, R/o Liwali Road, Bamanwas Patti Khurd, District Sawai Madhopur, Rajasthan.

2. Satyam Bisu S/o Shri Ram Ratan Bisu, Aged About 24 Years, R/o Vpo Mojas, Tehsil- Mandawa, District Jhunjhunu, Rajasthan.

3. Vandana Kumari D/o Ramniwas, Aged About 28 Years, R/o Mundo Ki Dhani, Chhau, District Jhunjhunu, Rajasthan.

4. Tarun Kumar Chheepa S/o Sh. Badri Prasad Chhipa, Aged About 34 Years, R/o Z/2, Mahaveer Nagar, Sanganer, Jaipur.

5. Shadev Singh Meena S/o Ramjilal Meena, Aged About 30 Years, R/o A-79, Saraswati Nagar, Near Sector 6, Malviya Nagar, Jaipur.

6. Manorma Pathak D/o Shri Chandra Shekshar Pathak, Aged About 31 Years, R/o Vpo Nyotha Tehsil Nadbai District Bharatpur.

7. Ajay Kumar Kumawat S/o Shri Ramdev Kumawat, Aged About 29 Years, R/o Dhani Gujjran Kachroda, Phulera, District Jaipur.

8. Chintamani Yadav S/o Omprakash Yadav, Aged About 32 Years, R/o Village And Post Gunta, Tehsil Bansur, Distt. Alwar, Rajasthan.

[2023:RJ-JP:17961-DB] (15 of 26) [SAW-497/2022]

9. Bhauri Lal Meena S/o Kalyan Sahay Meena, Aged About 31 Years, R/o Vpo Alooda, Dhani Golmanya, Tehsil Nangal Rajwatan, Distt. Dausa.

10. The State Of Rajasthan, Through The Chief Secretary, Government Secretariat, Jaipur Rajasthan.

----Respondents D.B. Special Appeal Writ No. 770/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus

1. Indra Bhambhu D/o Shankar Lal Bhambhu, Aged About 21 Years, R/o Jato Ka Mohalla, Manyana, Bikaner, Rajasthan.

2. Divakar Baresa S/o Subhash Chandra Baresa, Aged About 27 Years, R/o 107, Shiv Shankar Colony, Janta Colony Road, Jaipur, Rajasthan.

3. Mohit Baresa S/o Subhash Baresa, Aged About 33 Years, R/o 107, Shiv Shankar Colony, Janta Colony Road, Jaipur, Rajasthan.

4. Raichand Dewasi S/o Sona Ram, Aged About 42 Years, R/o Vpo Sarnau, Tehsil Sanchore, District Jalore, Rajasthan.

5. Sanwla Ram S/o Roopa Ram, Aged About 36 Years, R/o Village Paladi Deoran, Tehsil Sanchore, District Jalore, Rajasthan.

6. Krishan Prasad Yadav S/o Gowardhan Yadav, Aged About 34 Years, R/o Village Gandhi Nagar, Post And Tehsil Mundawar, District Alwar, Rajasthan.

7. Ashok Kumar S/o Radhey Shyam, Aged About 37 Years, R/o Village Loyati, Tehsil Bansur, District Alwar, Rajasthan.

8. Rahul Jangid S/o Liladhar Jangid, Aged About 27 Years, R/o Shiv Nagar, Murlipura, Jaipur, Rajasthan.

9. Ajit Singh Meena S/o Lal Chand Meena, Aged about 33 years, R/o B-199 Vigyan Nagar, Jagatpura, Jaipur, Rajasthan.

----Respondents

[2023:RJ-JP:17961-DB] (16 of 26) [SAW-497/2022]

D.B. Special Appeal Writ No. 773/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus

1. Ajay Kumar Saini S/o Ram Dayal Saini, Aged About 25 Years, R/o Village Asthal, Post Tholai, Tehsil Jamwaramgarh, District Jaipur, Rajasthan.

2. Stalin Siddharth Sachdeva S/o S.k. Sachdeva, Aged About 29 Years, R/o 5 C 27, Shakti Nagar, Near Udham Singh Chowk, Suratgarh, District Sriganganagar, Rajasthan.

3. Deepak Kumar S/o Ranjeet Ram, Aged About 28 Years, R/o 79-A, Saraswati Nagar, Near Uti Office, Sriganganagar, Rajasthan.

4. Vikas Kumar S/o Bhanwar Lal, Aged About 27 Years, R/o Vpo Kaliyan, Ward No. 10, Bsnl Tower Ke Pass, Sriganganagar, Rajasthan.

5. Surendra Kumar Dhaked S/o Bachchu Singh Dhaked, Aged About 33 Years, R/o Near By Chopda Kua, Nakkar Ki Devi, Hindauncity, District Karauli, Rajasthan.

6. Ravi Kumar Meena S/o Shiv Lal Meena, Aged About 35 Years, R/o A-70, Siddarth Nagar, Jawahar Circle, Jaipur, Rajasthan.

7. Rashmi Choudhary D/o Subhash Singh Sepat, Aged About 29 Years, R/o Surmalikpur, Harsoil, Renwal, Jaipur, Rajasthan.

8. Pankaj D/o Ram Lal, Aged About 30 Years, R/o Village Antroli, Post Karawali, Tehsil Laxmangarh, District Sikar, Rajasthan.

9. Shubham Tiwari S/o Pradeep Kumar Tiwari, Aged About 26 Years, R/o Vpo Kachroli, Tehsil Hindauncity, District Karauli, Rajasthan.

10. Manorma Pathak D/o Chandrashekshar Pathak, Aged About 31 Years, R/o Vpo Nyotha, Tehsil Nadbai, District Bharatpur, Rajasthan.

11. Nitin Sharma S/o Shrinidhi Sharma, Aged About 25 Years, R/o Indra Colony, Ajitgarh, Tehsil Srimadhopur, District

[2023:RJ-JP:17961-DB] (17 of 26) [SAW-497/2022]

Sikar, Rajasthan.

12. Neetu Jangir D/o Subhash Chandra Jangir, Aged About 34 Years, R/o 26, Kalyan Colony, Barkat Nagar, Tonk Phatak, Jaipur, Rajasthan.

13. Mohd. Shahdab Agwan S/o Mohd. Yakub Agwan, Aged About 30 Years, R/o Plot No. J-154, Near Shamshan Choraha, Adarsh Nagar, Jaipur, Rajasthan.

14. Kantilal Ninama S/o Jokha Ninama, Aged About 45 Years, R/o Vpo Sagwa, Tehsil Sajjangarh, District Banswara, Rajasthan.

15. Subhash Chandra Verma S/o Arjun Lal, Aged About 35 Years, R/o Village Udaipura, Post Govindpura, Via Palsana, District Sikar, Rajasthan.

16. Babu Lal Khati S/o Mani Ram, Aged About 36 Years, R/o Ward No. 04, Village Dungarana, Hanumangarh, Rajasthan.

17. Rahul Sharma S/o Kailash Chandra Sharma, Aged About 26 Years, R/o 34/394, Sector-3, Pratap Nagar, Sanganer, Jaipur, Rajasthan.

18. Preeti Yadav D/o Ramniwas Yadav, Aged About 29 Years, R/o Aryan B.ed. College, Dabla Road, Kotputli, Jaipur, Rajasthan.

19. Tribhuvan Singh S/o Jagdish Singh, Aged About 21 Years, R/o Vpo Raisar, Tehsil Shergarh, District Jodhpur, Rajasthan.

20. Rahul Gehlot S/o Dharma Ram Gehlot, Aged About 23 Years, R/o At Post Vasa, Tehsil Pindwara, District Sirohi, Rajasthan.

21. Hansa Kumari Jakhar D/o Shrawan Lal Jakhar, Aged About 27 Years, R/o Village Deesa, District Jaipur, Rajasthan.

22. Somil Dhakar S/o Birdhi Lal Nagar, Aged About 33 Years, R/o Dayanand Colony, Behind Govt. College, Baran, Rajasthan.

23. Sunita Mehra D/o Ram Lal Mehra, Aged About 32 Years, R/o Village Post Gogasar, Athuna Bas, Meghwalo Ka Mohalla, Tehsil Ratangarh, District Churu, Rajasthan.

24. Mukesh Kumar Poswal S/o Sharwan Lal Gurjar, Aged

[2023:RJ-JP:17961-DB] (18 of 26) [SAW-497/2022]

About 35 Years, R/o Village Syari, Via Achrol, Tehsil Amer, District Jaipur, Rajasthan.

25. Ajay Kumar Kumawat S/o Ramdev Kumawat, Aged About 29 Years, R/o Dhani Gujjran Kachroda, Tehsil Phulera, District Jaipur, Rajasthan.

26. Sohan Singh Gaur S/o Hari Singh Gaur, Aged About 29 Years, R/o 54A, Amar Niwas, Near Rac Gate, Shivpura, Kota, Rajasthan.

27. Shilpa Karwa D/o Jeevan Ram Karwa, Aged About 28 Years, R/o B-55, Shri Ram Nagar, Street No. 4, Near P.f. Office, Jodhpur, Rajasthan.

28. Umraw Mal Meena S/o Laxman Ram, Aged About 39 Years, R/o Vpo Malyawas, Tehsil Phulera, District Jaipur, Rajasthan.

29. Bajarang Lal Meena S/o Laxman Ram Meena, Aged About 37 Years, R/o Vpo Malyawas, Tehsil Phulera, District Jaipur, Rajasthan.

30. Sanjeev Didel S/o Rameshwar Didel, Aged About 23 Years, R/o Ward No.14, Dantaramgarh, District Sikar, Rajasthan.

31. Jajpal Singh Rathod S/o Dalapat Singh Rathod, Aged About 31 Years, R/o Village Rampur, Post Tokar, Tehsil Semari, District Udaipur, Rajasthan.

32. Naveen Suman S/o Mangi Lal Suman, Aged About 26 Years, R/o C-18, In Front Of Kunhari Police Station, Kunhari, Kota, Rajasthan.

33. Kamlesh Kumar Jangid S/o Banshi Lal Jangid, Aged About 39 Years, R/o Quarter No. 4, Near Govt. Hospital, Ajmer Road, Kekri, Ajmer, Rajasthan.

34. Radheshyam Kumawat S/o Bhairu Lal Kumawat, Aged About 26 Years, R/o Village Udalpura, Post Ganglas, Tehsil Asind, District Bhilwara, Rajasthan.

35. Somil Dhakar S/o Birdhi Lal Nagar, Aged About 33 Years, R/o Dayanand Colony, Behind Govt. College, Baran, Rajasthan.

36. Girish Kumar Tyagi S/o Ramji Lal, Aged About 30 Years, R/o Kurendha, Dholpur, Rajasthan.

37. Manoj Kumar Meena S/o Girraj Prasad Meena, Aged

[2023:RJ-JP:17961-DB] (19 of 26) [SAW-497/2022]

About 33 Years, R/o Village And Post Hurla, Tehsil Mahwa, District Dausa, Rajasthan.

38. Girdhari Lal Yadav S/o Laxman Ram Yadav, Aged About 29 Years, R/o Village Singod Khurd, Via Khejroli, Tehsil Chomu, District Jaipur, Rajasthan.

39. Hari Om Meena S/o Girraj Prasad Meena, Aged About 32 Years, R/o 6-H-184, Sector-6, Indra Gandhi Nagar, Jagatpura, Jaipur, Rajasthan.

40. Ashutosh Saidawat S/o Rameshwar Saidawat, Aged About 30 Years, R/o Vpo Reni, Tehsil Reni, District Alwar, Rajasthan.

41. Sangita D/o Shyam Lal Riyar, Aged About 27 Years, R/o Village Sogawas, Tehsil Merta City, District Nagaur, Rajasthan.

42. Gireesh Chand Meena S/o Pukhraj Meena, Aged About 30 Years, R/o Vpo Piloda, Tehsil Wazeerpur, District Sawaimadhopur, Rajasthan.

43. Piyush Kumar Sharma S/o Chheetar Mal Sharma, Aged About 32 Years, R/o Vpo Badagaon, Tehsil Nadoti, District Karauli, Rajasthan.

44. Mahesh Kumar S/o Jhumar Ram Jat, Aged About 26 Years, R/o Vpo Badu, Tehsil Parbatsar, District Nagaur, Rajasthan.

45. Hanuman Singh S/o Mohan Singh, Aged About 40 Years, R/o Sdm Office Ke Pass, Manasar, Nagaur, Rajasthan.

46. Pooja Kanwar D/o Moti Singh, Aged About 25 Years, R/o Vpo Kalru, Tehsil Nagaur, District Nagaur, Rajasthan.

47. Divya D/o Dhir Singh, Aged About 25 Years, R/o 597, Subhri (232), Ambala, Harayana.

48. Ayushi Tyagi D/o Mangat Tyagi, Aged About 24 Years, R/o 1184, Street No. 1, Shivpuri, Sector-9, Ghaziabad, Uttar Pradesh.

49. Surendra Paliwal S/o Jagdish Paliwal, Aged About 25 Years, R/o Vpo Lathi, Tehsil Pokaran, Jaisalmer, Rajasthan.

50. Priya Saini D/o Ram Bhajan Saini, Aged About 27 Years, R/o Saini Public School, Surajpole Gate, Bharatpur, Rajasthan.

[2023:RJ-JP:17961-DB] (20 of 26) [SAW-497/2022]

51. Arvind Kumar Verma S/o Makkhan Lal Bunkar, Aged About 34 Years, R/o C-8, Takshshila Nagar, Seupura, Vpo Amer, Jaipur, Rajasthan.

52. Prema Ram Kaswan S/o Begaram Kaswan, Aged About 31 Years, R/o 177, Purane Kve Ke Pass, Ramsar, Vaya Napasar, District Bikaner, Rajasthan.

53. Seema Kumari D/o Radhey Shyam, W/o Sitaram, Aged About 34 Years, R/o 483, Bairwo Ki Dhani, Shop, Tonk, Rajasthan.

54. Aslam Khan Rajarh S/o Nisar Khan Rajarh, Aged About 27 Years, R/o Goriyo Ki Gali, Dhan Mandi, Siwanchi Gate, Jodhpur, Rajasthan.

55. Gaurav Agrawal S/o Har Govind Singhal, Aged About 33 Years, R/o 904-C, Shrinathpuram, Sector-C, Engineering College, Kota, Rajasthan.

----Respondents D.B. Special Appeal Writ No. 774/2022 Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Appellant Versus

1. Bhagwan Sahay Jat S/o Shri Budha Ram Jat, Aged About 34 Years, R/o A-65, Friends Colony, Sirsi Road, Panchyawala, Jaipur-302034 (Raj.) Roll No. 564969

2. Akash Bhardwaj S/o Shri Purshottam Bhardwaj, Aged About 29 Years, R/o 204 Muktanand Nagar, Gopalpura Bye Pass, Jaipur-302018 (Raj.) Roll No. 741166

3. Ankita Bhatnagar D/o Shri P S Bhatnagar, Aged About 29 Years, R/o D 160 A, Siddharth Nagar,gaitore Road, Jaipur- 302017 (Raj.) Roll No. 388696

4. Ashish Choudhary S/o Shri Laxminarayan, Aged About 25 Years, R/o Vpo-Radawas, Via-Amarsar, Tehsil-Shahpura, Jaipur-303601 (Raj.) Roll No. 344932

5. Ashish Pargi S/o Shri Kamlashanker Pargi, Aged About 40 Years, R/o Near Goshala, Noagama Road, Banswara- 327601 (Raj.) Roll No. 360261

6. Dharmendra Kumar Meena S/o Shri Ratan Lal Meena, Aged About 38 Years, R/o H.no. 3, Block D, Suman

[2023:RJ-JP:17961-DB] (21 of 26) [SAW-497/2022]

Enclave, Jagatpura, Jaipur-302025 (Raj.) Roll No. 251094

7. Gajendra Singh S/o Shri Jagmal Singh Rathore, Aged About 37 Years, R/o Plot No 387, New Colony B.j.s., Jodhpur-342010(Raj.) Roll No. 712244

8. Gaurav Rayzada S/o Shri Dinesh Rayzada, Aged About 32 Years, R/o 1505, Alakhnanda Colony , Vaishali Nagar, Ajmer-305001 (Raj.) Roll No. 304118

9. Gaurav Satsangi S/o Shri Anand Satsangi, Aged About 35 Years, R/o Flat No. 1 And 2, 1St Floor, Windsor Court, Suraj Nagar, Near C.h.b., Jodhpur-342008(Raj.) Roll No. 749926

10. Indu Kumari D/o Shri Rekha Ram, Aged About 31 Years, R/o Rajiv Nagar, Sindhari Road, Barmer-344001 (Raj.) Roll No. 198337

11. Jogendra Singh S/o Shri Vijay Singh, Aged About 29 Years, R/o Gurukul Dairy, Jharno Ki Sarai, Debari, Udaipur-313024 (Raj.) Roll No. 703157

12. Kalpesh Kumar Puniya S/o Shri Jaggu Ram Puniya, Aged About 31 Years, R/o Kalpesh Kumar Puniya Ward N0 13 Mohalla Kumawaton, Khatushyamji, Khatoo, Sikar- 332602 Teh Danta Ramgarh, (Raj.) Roll No. 293189

13. Kapila D/o Shri Birbal Singh, Aged About 29 Years, R/o B-

60, Shri Ram Nagar-B, Khirni Phatak Road, Jhotwara, Jaipur-302012 (Raj.) Roll No. 677560

14. Karmavati Meena D/o Shri Ram Chandra Meena, Aged about 28 years, R/o 166 Vivek Vihar Behind Uco Bank, Jagatpura, Jaipur-302017 (Raj.) Roll No. 442993

15. Karni Singh Nathawat S/o Shri Madan Singh Nathawat, Aged About 35 Years, R/o 58, Sajjan Leela Vihar, Ramjan Ka Hattha, Jodhpur (Raj.) Roll No. 727066

16. Manoj Kumar Yadav S/o Shri Yad Ram Yadav, Aged About 28 Years, R/o Vpo Puranbas, Neem Ka Thana, Sikar- 332713 (Raj.) Roll No. 138976

17. Mausam Jat D/o Shri Ganga Ram Jat, Aged About 29 Years, R/o Shyampura, Jaipur-303002 (Raj.) Roll No. 385479

18. Monika Sharma D/o Shri Kamal Nayan Sharma, Aged About 27 Years, R/o Shiv Colony, Near Dr. Rajmal Chittora House, Baran-325205 (Raj.) Roll No. 189459

[2023:RJ-JP:17961-DB] (22 of 26) [SAW-497/2022]

19. Narendra Singh S/o Shri Phool Singh, Aged About 31 Years, R/o Kasganj Road Katra, Nadbai, Bharatpur- 321602(Raj.) Roll No. 277663

20. Nitu Vishnoi D/o Shri Ramjas, Aged About 34 Years, R/o 96/4, Adarsh Nager, Phalodi, Jodhpur-342301 (Raj.) Roll No. 538851

21. Pankaj Singh Charan S/o Shri Dhan Singh Charan, Aged About 28 Years, R/o Care Of Adv Sunil Ji Bohra, Old Post Office Street, Rajnagar, Rajsamand-313326 (Raj.) Roll No. 456719

22. Rachna Kumari D/o Shri Ramniwas, Aged About 25 Years, R/o Peeplal Ka Bas, Malsisar, Jhunjhunun-333011 (Raj.) Roll No. 493272

23. Rajesh Kumar S/o Shri Dayanand Lamoriya, Aged About 38 Years, R/o Near Govt Sr Sec School, Vpo-Harsawa Bara, Via-Fatehpur, Sikar-332301(Raj.) Roll No. 468381

24. Ram Singh Bishnoi S/o Shri Bhanwar Lal, Aged About 26 Years, R/o Vpo Vishnu Nagar, Teh Luni, Jodhpur-342802 (Raj.) Roll No. 297240

25. Sharwan Ratnu S/o Shri Om Prakas H Ratnu, Aged About 32 Years, R/o Village-Ghoraran, Pos T-Untwaliya, Nagaur- 341001 (Raj.) Roll No. 410378

26. Sohan Singh Gaur S/o Shri Hari Singh Gaur, Aged About 29 Years, R/o 54 A, Amar Niwas, Near Rac Gate Shivpura, Kota-324009 (Raj.) Roll No. 669409

27. Subhash Mann S/o Shri J Prasad, Aged About 29 Years, R/o A-90 Monika Vihar 2Nd, Mangyawas Road, Mansarovar, Jaipur-302020 (Raj.) Roll No. 573996

28. Vikas Palaria S/o Shri Pradeep Kumar Palaria, Aged About 28 Years, R/o Meghwalo Ka Vas, Vpo Chawandiya Kallan, Teh Jaitaran, Pali-306305(Raj.) Roll No. 152693

29. Vikas Meena S/o Shri Prahalad Kumar Meena, Aged About 29 Years, R/o Plot No 62 Radhika Vihar, Jamdoli, Agra Road, Jaipur-302031 (Raj.) Roll No. 286056

30. Krishna Dev Singh Rathore S/o Shri Gayad Singh Rathore, Aged About 29 Years, R/o Near Mela Ground, Village Kanji Ka Kheda, Village Amet, Distt. Rajsamand, -313332 (Raj)-313332 Roll No. 524991.

31. Priyanka Yadav D/o Shri Nityanand Yadav, Aged about 27

[2023:RJ-JP:17961-DB] (23 of 26) [SAW-497/2022]

years, R/o Plot No 5, In Front Of Old Kamla Nursing Home, Behind Police Line, Alwar-301001 (Raj) Roll No.161477.

32. Sangeeta Kumar D/o Shri Dhanesh Kumar, Aged About 30 Years, R/o Village Kharagwas, Post Office Boria Kamalpur, Rewari-123401(Haryana) Roll No. 454418

33. Ajay Prakash Biban S/o Shri Kishori Lal Biban, Aged About 35 Years, R/o Anoopshahar, The. Bhadra, Distt. Hanumangarh-335501(Raj) Roll No. 487656.

34. Vikram Singh S/o Shri M S Shekhawat, Aged About 43 Years, R/o House No. 126, Ranjeet Nagar, Khatipura, Jaipur-302012(Raj.) Roll No.532412

35. Nitin Saraswat S/o Shri Bhagwan Swaroop Saraswat, Aged About 34 Years, R/o 2/117, Housing Board Colony, Gupetshwar Road, Dausa-303303(Raj) Roll No. 347720.

----Respondents

For Appellant(s) : Mr. M.S. Singhvi, AG assisted by Mr. Sheetanshu Sharma Mr. Pranav Bhansali Mr. S.S. Raghav, AAG Mr. M.F. Baig Mr. Amit Lubhaya Ms. Neha Amola For Respondent(s) : Mr. S.N. Kumawat Mr. Sumer Singh Mr. R.P. Saini Mr. Arpan Kumar Sharma with Ms. Rashmi Meena Mr. Tushar Panwar Mr. Shovit Jhajharia Mr. Vikas Yadav

HON'BLE THE CHIEF JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE SAMEER JAIN

Order

(ORAL):

16/08/2023

1. In these appeals, challenge is to the order passed by learned

Single Judge in S.B. Civil Writ Petition No.13968/2021 along with

[2023:RJ-JP:17961-DB] (24 of 26) [SAW-497/2022]

bunch of other writ petitions decided on 22.02.2022 whereby the

writ petitions preferred by the respondents were accepted and six

questions as had been pointed out by the respondents were

interfered with.

2. Out of these six questions, one question was ordered to be

deleted and one question which was deleted at the

recommendations of the Expert Committee had been ordered to

be restored and accepted. As regards the remaining four

questions, the learned Single Judge has referred those questions

to the Expert Committee for fresh consideration.

3. This judgment passed by the learned Single Judge came up

for hearing before a Division Bench of this court where the

operation of the said order was stayed. Against the said order of

the Division Bench dated 23.02.2022, Special Leave to Appeal (C)

No.4270-4071/2022 was preferred by one Mr. Ankit Sharma &

Ors. Vs. appellants herein.

4. The said appeal was disposed of vide order dated 14.03.2022

by the Hon'ble Supreme Court wherein it was ordered that the

respondents in the appeals would be permitted to participate in

the further process of selection, meaning thereby that they would

be allowed to take part in the main examination. Rider was

however put to the effect that the result be not declared of the

said respondents.

5. In pursuance to the said order of the Hon'ble Supreme Court

dated 14.03.2022, out of 259 respondents herein, 223

participated in the mains examination which was conducted by the

appellant- Rajasthan Public Service Commission.

[2023:RJ-JP:17961-DB] (25 of 26) [SAW-497/2022]

6. Learned Advocate General has volunteered to look into the

result of the respondents to find out as to whether they would

make the minimum requisite qualifying marks in their respective

categories for participation in interview. This he stated in the light

of the fact that the interviews have already started and are

continuing for the posts which were advertised in pursuance of

which the respondents have applied and had taken part in the

preliminary examination, result of which is in question.

7. Learned Advocate General after perusal of the record and

result has informed the court that all the candidates in these

appeals have not obtained the minimum qualifying marks for

being eligible for participating in the interview process in their

respective categories. He on this basis, contends that even if the

appeals preferred by the Rajasthan Public Service Commission are

dismissed, no benefit would accrue to the respondents as they

have, in the subsequent process which has taken place for the

main examination, participated in pursuance to the order of the

Hon'ble Supreme Court dated 14.03.2022 and have not cleared

the same.

8. The contention of the learned Advocate General appears to

be correct. The respondents therefore, would not be eligible for

participating in the interview process. Since the respondents have

not been able to qualify the main examination, therefore, they

cannot be participated in the interview process and thus, even if

the benefit as has been granted by the learned Single Judge

accrued to them, no fruitful purpose would be served.

9. In the light of the above, finding no merit in the claim of the

respondents where no effective relief can be granted to them in

[2023:RJ-JP:17961-DB] (26 of 26) [SAW-497/2022]

the final selection process, we allow these appeals without

commenting upon the merits of the judgment passed by the

learned Single Judge and keep that open.

10. The appeals stand disposed of accordingly. A copy of the

order be placed in each connected file.

(SAMEER JAIN),J (AUGUSTINE GEORGE MASIH),CJ

N. Gandhi/JKP-73 to 96 & 98-99

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter