Sachindranath Saxena S/O Late ... vs State Of Rajasthan ...
2023 Latest Caselaw 3469 Raj/2

                                   [2023:RJ-JP:17578]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13925/2020

                                   Sachindranath Saxena S/o Late Shri Niranjannath Ji Saxena,
                                   Aged About 60 Years, R/o Kukkut Sampada, Rawatbhata Road,
                                   Kota (Raj.)
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.       State Of Rajasthan, Through District Collector, Kota
                                   2.       Director, Animal Husbandry, Govt. Of Rajasthan, Trough
                                            Joint Director, Kota
                                   3.       Dy. Director, Animal Husbandry Through Joint Director,
                                            Veterinary Hospital, Kota
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /39

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