Surendra Saini S/O Buddhi Prakash ... vs University Of Rajasthan ...
2023 Latest Caselaw 3466 Raj/2

                                   [2023:RJ-JP:17586]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9724/2020

                                   Surendra Saini S/o Buddhi Prakash Saini, Aged About 22 Years,
                                   R/o Phagi Road, Mattanga Ki Dhani, Ward No .2, Chaksu, District
                                   Jaipur, Rajasthan
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       University Of Rajasthan, Through Its Registrar, J.l.n.
                                            Marg, Jaipur
                                   2.       The Controller Of Examination, University Of Rajasthan,
                                            J.l.n. Marg, Jaipur
                                   3.       The Principal, Sadguru College, Muhana Mandi Road,
                                            Sanganer, Jaipur
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /51

Powered by TCPDF (www.tcpdf.org)