Anandi Lal Sikariya S/O Late Shri ... vs Abdul Hanif S/O Abdul Wahid, ...
2023 Latest Caselaw 3443 Raj/2

                                   [2023:RJ-JP:17585]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8226/2019

                                   Anandi Lal Sikariya S/o Late Shri Madho Lal Sikariya, Aged About
                                   87 Years, R/o D-48, Hathi Babu Marg, Banipark, Jaipur Still
                                   Resident At Pot No. 28, Krishna Nagar, Delhi, Through Power Of
                                   Attorney Holder Dayashankar Sikariya, S/o Anandi Lal Sikariya,
                                   Aged About 60 Years, R/o D-48, Hathi Babu Marg, Banipark,
                                   Jaipur
                                                                                                      ----Petitioner
                                                                       Versus
                                   Abdul Hanif S/o Abdul Wahid, R/o B-541, Sanjay Nagar, Shastri
                                   Nagar, Jaipur, Worked At Shop No. 5 Raju Auto Mobile Hathi
                                   Babu Marg, Banipark, Jaipur -16 And R.s. Auto Care Shop No. 18
                                   Survey No. 79, Ram Nagar Road In Front Of State Bank Shastri
                                   Nagar Jaipur - 302016
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /46

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