Mahaveer Prasad Sharma vs Ramphool Nagar And Ors
2023 Latest Caselaw 3416 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 22713/2017

                                   Mahaveer Prasad Sharma, Son Of Shri Hari Narain Sharma, By
                                   Caste Brahman, Resident Of Nainwa, District Bundi Rajasthan
                                                                                                            ----Petitioner
                                                                            Versus
                                   1.         Ramphool Nagar, Son Of Shri Satya Narain Nagar, By
                                              Caste Dhakad, Resident Of Korma, Tehsil Nainwa, District
                                              Bundi
                                   2.         Chairman, Nagar Palika Mandal, Nainwa, District Bundi
                                   3.         Executive Officer, Nagar Palika Mandal, Nainwa, District
                                              Bundi
                                   4.         Sub Registrar, Nainwa, Tehsil Nainwa, District Bundi
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Ashwani Chobisa For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/08/2023

Counsel for the petitioner submits that this civil writ petition

has been infructuous.

In view of the submission made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

(GANESH RAM MEENA),J

Seema/23

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