Rameshwar Dayal Through Lrs vs Ramdeen And Ors
2023 Latest Caselaw 3387 Raj/2

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

             S.B. Civil Writ Petition No. 4221/2018

1.   Rameshwar Dayal Son Of Heera Lal, Since Deceased
     Through His Legal Representatives
2.   Daudayal Son Of Late Rameshwar Dayal, By Caste
     Brahmin, R/o Tatapada, Town Bari, Tehsil Badi, District
     Dholpur.
3.   Gokul Prasad Son Of Heera Lal, Since Deceased Through
     Legal Representatives
4.   Ravati Wife Of Late Gokul Prasad, By Caste Brahmin, R/o
     Bidiyo Wali Gali, Town Bari, Tehsil Badi, District Dholpur.
5.   Jagannath Prasad Son Of Late Gokul Prasad, By Caste
     Brahmin, R/o Bidioy Wali Gali, Town Bari, Tehsil Badi,
     District Dholpur.
6.   Vishnu Son Of Late Gokul Prasad, By Caste Brahmin, R/o
     Bidiyo Wali Gali, Town Bari, Tehsil Badi, District Dholpur.
     Rajasthan.
7.   Chhote Lal Son Of Heeralal, By Caste Brahmin, R/o Bidiyo
     Wali Gali, Town Bari, Tehsil Badi, District Dholpur.
8.   Rajkumar Son Of Rambabu, By Caste Brahmin, R/o Bidiyo
     Wali Gali, Town Bari, Tehsil Badi, District Dholpur.
                                                                  ----Petitioners
                                 Versus
1.   Ramdeen Son Of Devi Lal, By Caste Koli, R/o Mohallan
     Malakpada, Town Bari, District Dholpur.
2.   Suresh Son Of Kundan Lal By Caste Koli, R/o Mohallan
     Madhi      Chhapetipada,         Town        Bari,       District   Dholpur
     Rajasthan.
3.   Rameshwar Dayal Son Of Heera Lal, Since Deceased
     Through His Legal Representatives
4.   Girraj Son Of Late Rameshwar Dayal, By Caste Brahmin,
     R/o Tatapada, Town Bari, Tehsil Bari, District Dholpur
     Rajasthan.
5.   Munni Devi Daughter Of Late Rameshwar, By Caste
     Brahmin, R/o Tatapada, Town Bari, Tehsil Bari, District
     Dholpur Rajasthan.
6.   Gokul Prasad Son Of Heera Lal, Since Deceased Through


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                                              His Legal Representatives
                                   7.         Anil Son Of Late Gokul Prasad, By Caste Brahmin, R/o
                                              Bidioy Wali Gali, Town Bari, Tehsil Bari, District Dholpur.
                                              Rajasthan.
                                   8.         Kamla Daughter Of Late Gokul Prasad Wife Of Munna @
                                              Suresh, By Caste Brahmin Hardeniya, R/o Mohallan
                                              Kayastpada, Town Bari, District Dholpur Rajasthan.
                                   9.         Mamta Daughter Of Late Gokul Prasad Wife Of Anil
                                              Kumar,   By     Caste       Brahmin,         R/o         Rajakheda,   Tehsil
                                              Rajakheda, District Dholpur.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Dinesh Kumar Garg For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/08/2023

Counsel for the petitioners submits that this civil writ petition

has been infructuous.

In view of the submission made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

(GANESH RAM MEENA),J

Seema/25

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