Rajasthan High Court
Vijendra Soni S/O Shri Subhash ... vs Narottam Sharma S/O Shri Bhanwar ... on 10 August, 2023
Bench: Ganesh Ram Meena
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4621/2020
Vijendra Soni S/o Shri Subhash Chand Soni, Aged About 53
Years, R/o 38-A, Krishna Nagar, Officers Enclave, Jhotwara,
Jaipur (Raj.)
----Petitioner
Versus
1. Narottam Sharma S/o Shri Bhanwar Lal Sharma, Aged
About 37 Years, R/o 52, Patel Path, Sindhu Nagar,
Murlipura, Jaipur (Raj.)
2. Registrar Cooperative Societies, Rajasthan, Nehru Sahkar
Bhawan, Jaipur.
3. Shri Vijay Kumar Sharma, Sole Arbitrator/ Additional
Registrar, Senior Scale And Managing Director, Rajasthan
State Cooperative Land Development Bank Ltd., Jaipur.
4. The Rajasthan Urban Cooperative Bank Ltd., Through
Managing Director, G-20, Krishna Marg, C-Scheme, Jaipur.
5. Shri Rambabu Sharma, Assistant Registrar Cooperative
Societies, Managing Director, The Rajasthan Urban
Cooperative Bank Ltd., G-20, Krishna Marg, C-Scheme,
Jaipur.
6. Shri Uttam Chand Toshawada, Ex-Additional Registrar
Cooperative Societies, Cooperative Department,
Rajasthan, Jaipur, The Then/ex- Administrator, The
Rajasthan Urban Cooperative Bank Ltd., Jaipur. Present
Address 51, Rajeev Vihar Colony, Opposite Rajat Path,
New Sanganer Road, Mansarovar, Jaipur.
7. Shri K.k. Meena, Election Officer, The Rajasthan Urban
Cooperative Bank Ltd., Assistant Registrar Cooperative
Societies, Jaipur Development Authority, Jaipur.
8. State Cooperative Election Authority, Rajasthan State
Cooperative Election Authority, Jaipur, 10-B, Institutional
Area, Raisem Bhawan, Jhalana Doongri, Jaipur.
9. Deputy Registrar, Cooperative Societies, Jaipur (City),
Mini Secretariat, Banipark, Jaipur.
10. Shri Krishan Kumar Tank S/o Shri Omprakash Tank,
Member No. 9113, R/o Plot No. 22, Heera Nagar A, Ajmer
Road, Jaipur.
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11. Shri Abdul Rashid Khan S/o Shri Shokat Ali Khan, Member
No. 9110, R/o 160, Sanjay Nagar-D, Kalwar Road,
Jhotwara, Jaipur.
12. Shri Deepak Tank S/o Shri Nemichand Tank, Member
No.9698, R/o 34-B, Basco House, Govind Nagar-East,
Amer Road, Jaipur.
13. Shri Ganesh Tank S/o Shri Nemichand Tank, Member
No.9649, R/o A-135, Ganesh Colony, Jhotwara, Jaipur.
14. Shri Subhash Chand Sharma S/o Shri Kanhaiya Lal
Sharma, Member No. 9112, R/o S-4B, Pratap Bhawan,
Kabir Marg, Banipark, Jaipur.
15. Shri Mahendra Mittal S/o Shri Jamuna Prasad, Member
No.9727, R/o House No. B-136, Girdharipura, Behind
Heerapura Power House, Heerapura, Ajmer Road, Jaipur.
16. Shri Sunil Gautam S/o Shri Rakesh, Member No. 9736,
R/o Gulabbari, Balanand Ji Ka Rasta, Chandpole Bazar,
Ward No.64, Jaipur (Raj.)
17. Shri Surendra Tank S/o Shri Omprakash Tank, Memger
No.9587, R/o 22-D, 22/22, Heera Nagar-A, Heerapura,
Ward No.12, Ajmer Road, Jaipur, Rajasthan.
18. Sarika Singh W/o Shri Raghuveer Singh, Member No.
9448, R/o 1879, Road No.14, Jai Shri Nagar, Jaipur.
19. Smt. Kanta Sonwal W/o Shri Lokesh Sonwal, Member
No.9287, R/o 103, Govind Nagar, Akshardham Mandir
Road, Chitrakoot, Vaishali Nagar, Jaipur.
20. Shri Rakesh Kumar S/o Shri Mohan Lal, Member No.8942,
R/o 115, Bad Devri, Sector-7, Aravali Marg, Mansarovar,
Jaipur.
21. Shri Hari Narayan S/o Shri Hanutaram, Member No.
9070, R/o 80, Village Basda, Post Dahlal, Tehsil
Kotkhawada, Jaipur-08.
----Respondents
For Petitioner(s) : Mr. R. K. Daga
For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
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10/08/2023
Counsel for the petitioner seeks permission to withdraw the
civil writ petition.
Permission as sought for is granted.
The present writ petition is dismissed as withdrawn, as
prayed.
(GANESH RAM MEENA),J
Seema/51
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