Devi Narain Mathur vs Shri Ravi Jain ...
2023 Latest Caselaw 3350 Raj/2

                                   [2023:RJ-JP:16997]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                     S.B. Civil Contempt Petition No. 1483/2017

                                                                               In

                                                       S.B. Civil Writ Petition No.18271/2016

                                   Devi Narain Mathur S/o Late Shri Badri Narain Mathur, aged
                                   about 90 years, Retired Sr. Bank Officer, R/o House No. D-132,
                                   Savitri Path, Bapu Nagar Scheme, Jaipur Raj.
                                                                                                        ----Petitioner
                                                                           Versus
                                   1.         Shri Ravi Jain, Commissioner, Jaipur Nagar Nigam, Jaipur
                                              Raj.
                                   2.         The State Of Rajasthan, Through The Secretary, Local Self
                                              Government Department, Secretariat, Jaipur
                                                                                      ----Respondents/Contemnors

For Petitioner(s) : Mr. Ishwar Tiwari For Respondent(s) : Ms. Sonal Singh for Mr. Alok Garg

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

08/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/28

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