Murari Lal vs Assistant Engineer And Ors
2023 Latest Caselaw 3340 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 3794/2018

                                   Murari Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   Assistant Engineer And Ors
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Chiranji Lal Saini For Respondent(s) : Ms. Nikita Bhandari on behalf of Ms. Anuradha Upadhyay

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/08/2023

Counsel for the petitioner seeks permission to withdraw the

application (IA No.1/2022).

Permission as sought for is granted.

For the reasons mentioned in the application, the same is

allowed and the application (IA No.1/2022) is dismissed as

withdrawn.

List the matter on 13.09.2023.

(GANESH RAM MEENA),J

Seema/110

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