Poonam Goyal W/O Late Sh. Anil ... vs Gaura Devi W/O Late Shri Narayan ...
2023 Latest Caselaw 3261 Raj/2

[2023:RJ-JP:16822]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 16066/2019

1.       Poonam Goyal W/o Late Sh. Anil Goyal, Aged About 57
         Years, By Caste Mahajan And Resident Of House No. 14-
         A, Ballabh Nagar, Kota, Rajasthan.
2.       Saurabh Goyal S/o Late Sh. Anil Goyal, Aged About 39
         Years, By Caste Mahajan And Resident Of House No. 14-
         A, Ballabh Nagar, Kota, Rajasthan.
                                                                    ----Petitioners
                                     Versus
1.       Gaura Devi W/o Late Shri Narayan Das Daga, Aged About
         80 Years, Resident Of House No. 44-B, Tilak Nagar,
         Chavani, Kota, Rajasthan (Since Deceased Through Legal
         Representatives)
2.       Rajkumar Maheshwari S/o Late Shri Narayan Das Daga,
         Resident Of House No. 44-B, Tilak Nagar Chavani Kota,
         Rajasthan.
3.       Pradeep Maheshwari S/o Late Shri Narayan Das Daga,
         Resident Of House No. 44-B, Tilak Nagar Chavani Kota,
         Rajasthan.
4.       Shubham S/o Late Shri Kishor Maheswari, Resident Of
         House No. 44-B, Tilak Nagar Chavani Kota, Rajasthan.
                                                                  ----Respondents

For Petitioner(s) : Ms. Manisha Surana For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/08/2023

Counsel for the petitioners submits that the present civil writ

petition has been infructuous.

[2023:RJ-JP:16822] (2 of 2) [CW-16066/2019]

In view of the submission made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

(GANESH RAM MEENA),J

Seema/31

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