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Gram Panchayat Duni vs State Of Rajasthan ...
2023 Latest Caselaw 3247 Raj/2

Citation : 2023 Latest Caselaw 3247 Raj/2
Judgement Date : 7 August, 2023

Rajasthan High Court
Gram Panchayat Duni vs State Of Rajasthan ... on 7 August, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:16824]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 10036/2020

                                   1.         Gram Panchayat Duni, Panchayati Samiti Devli, District
                                              Tonk Through Its Sarpanch Ramavtar S/o. Nathlal, Aged
                                              About 38 Years, Resident Of Behind Govt. Hospital, Duni,
                                              District Tonk (Raj.)
                                   2.         Gram Panchayat Chandwad, Panchayati Samiti Devli,
                                              District Tonk Through Its Sarpanch Smt. Jamri Devi W/o.
                                              Ramdev, Resident Of Village Akodiya, Post Chandwad,
                                              District Tonk (Raj.)
                                                                                                          ----Petitioners
                                                                           Versus
                                   1.         State Of Rajasthan, Through Principal Secretary, Rural
                                              Development And Panchayati Raj Department, Govt. Of
                                              Rajasthan, Secretariat, Jaipur (Raj.)
                                   2.         Vikas Adhikari, Panchayat Samiti, Devli, District Tonk
                                              (Raj.)
                                   3.         Chief Executive Officer, Zila Parishad, Tonk (Raj.)
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Praveen Kumar jain For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/08/2023

Counsel for the petitioners seeks permission to withdraw this

civil writ petition.

Permission as sought for is granted.

The present writ petition is dismissed as withdrawn as

prayed.

(GANESH RAM MEENA),J

Seema/65

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