Divyapratap Singh S/O Shri Roop ... vs State Of Rajasthan
2023 Latest Caselaw 3190 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                              7287/2022
                                   Divyapratap Singh S/o Shri Roop Singh, Aged About
                                   23 Years, R/o 92, Shivam Vihar 5, Kardhani, Jaipur
                                   (Raj.)
                                                                                           ----Petitioner
                                                                  Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Director General Of Police, Rajasthan, Jaipur.
                                   3.     Commissioner Of Police, Jaipur Metropolitan,
                                          Jaipur (Raj.)
                                   4.     S.h.o., Police Station Kardhani, Jaipur West
                                          (Rajasthan)
                                                                                     ----Respondents

For Petitioner(s) : Mr. Om Prakash Pareek, Adv., with Mr. Jiteshu Chugh, Adv. For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

04/08/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /414

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