Ms Gaurav Transformer And ... vs Ajmer Vidyut Vitran Nigam Limited ...
2023 Latest Caselaw 3180 Raj/2

[2023:RJ-JP:16639]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 15800/2018

       M/s.    Gaurav     Transformer        &     Electricals,       G-12,   RIICO

       Industrial Area, Ondela Road, Dholpur through its partner

       Shri. Govind Khandelwal

                                                                      ----Petitioners
                                    Versus
    1. Ajmer     Vidyut    Vitran    Nigam        Limited,       Vidyut    Bhawan,

       Panchsheel Nagar, Makarwali Road, Ajmer-305004 through

       its Managing Director.

    2. Superintending Engineer (Material Management Wing),

       Ajmer Vidyut Vitran Nigam Limited, Ajmer R/o Panchsheel

       Nagar, Makarwali road, Ajmer -305004.

                                                                 ----Respondents

For Petitioner(s) : Ms. Sakshi Agarwal with Mr. Anupam Bhargava For Respondent(s) : Mr. Virendra Lodha, Sr. Adv. With Mr. Jai Lodha

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

An application (IA No.1/2023) has been filed by the

applicant-petitioner seeking withdrawal of the present writ petition

in view of the settlement arrived at between the parties.

For the reasons mentioned in the application(IA No.1/2023),

same is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

[2023:RJ-JP:16639] (2 of 2) [CW-15800/2018]

Since the main petition has been dismissed as withdrawn,

stay application and all other pending application/s, if any, also

stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /237

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