Mahavir Prasad Meena vs State Home Departmentors ...
2023 Latest Caselaw 3142 Raj/2

                                   [2023:RJ-JP:16634]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 4766/2015

                                   Mahavir Prasad Meena S/o Sukhpal Meena, Village Motipura,
                                   Post Luharpura, Tehsil Nainwa, District Bundi
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       The      State        Of      Rajasthan          Through       Its    Secretary,
                                            Department              Of      Home,          Government            Secretariat,
                                            Rajasthan, Jaipur
                                   2.       The Director General Of Police, Police Headquarter, Jaipur
                                   3.       The Superintendent Of Police/commandant, Rac, 2Nd
                                            Battalion, Kota Raj.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /6

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