Mubarik Hussain vs Mukesh Kumar And Anr ...
2023 Latest Caselaw 3077 Raj/2

                                   [2023:RJ-JP:16567]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7734/2018

                                   Mubarik Hussain S/o Shri Deen Mohammed, R/o Village Chhapar,
                                   Tehsil Tijara, District Alwar
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       Mukesh Kumar S/o Shri Sube Singh Yadav, R/o Village
                                            Tatarpur, Tehsil Tijara, District Alwar
                                   2.       District Election Officer Panchayat, Alwar
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023

No one has put in appearance on behalf of the petitioner

even in the second round.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed, stay application

and all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /18

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