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Kajodi Devi Daughter Of Shri Amba ... vs Vipin Bihari Son Of Shri Fatehlal ...
2023 Latest Caselaw 3074 Raj/2

Citation : 2023 Latest Caselaw 3074 Raj/2
Judgement Date : 3 August, 2023

Rajasthan High Court
Kajodi Devi Daughter Of Shri Amba ... vs Vipin Bihari Son Of Shri Fatehlal ... on 3 August, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:16401]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 9834/2018

                                   Kajodi Devi Daughter Of Shri Amba Lal, By Caste Brahman
                                                                                                        ----Petitioner
                                                                         Versus
                                   Vipin Bihari Son Of Shri Fatehlal By Caste Brahman
                                                                                                      ----Respondent

For Petitioner(s) : Ms. Nidhi Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023

Counsel for the petitioners seeks permission to withdraw this

civil writ petition.

Permission as sought for is granted.

The civil writ petition is dismissed as withdrawn.

(GANESH RAM MEENA),J

Seema/231

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