Regional Collage For Education ... vs Shri Vipin Kumar Son Of Shri ...
2023 Latest Caselaw 3068 Raj/2

                                   [2023:RJ-JP:16579]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 13779/2019

                                   Regional Collage For Education Research And Technology, Isi-17,
                                   Institutional Area, Sitapura, Jaipur Through Its Director Shri
                                   Prem Surana Son Of Late Shri Nirmal Kumar Surana, Resident Of
                                   Plot No. 8, Gorav Nagar, C Scheme, Jaipur
                                                                                                       ----Petitioner
                                                                        Versus
                                   Shri Vipin Kumar Son Of Shri Shambhu Nath Singh, Resident Of
                                   Malikpura, Post Sanger Sultanpur, District Shivan, Police Station
                                   Bhagwanpur (Bihar) At Present C-110, Road No. 8, Vki, Jaipur-
                                   302013
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Ashok Mishra For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023

Counsel for the petitioner submits that this writ petition has

become infructuous.

In view of the submissions made by counsel for the

petitioner, this writ petition is dismissed as having become

infructuous.

(GANESH RAM MEENA),J

Seema/114

Powered by TCPDF (www.tcpdf.org)