Smt. Ranju Sharma, W/O Shri ... vs Laduram S/O Shri Jisukhram ...
2023 Latest Caselaw 3065 Raj/2

                                   [2023:RJ-JP:16390]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 11747/2021

                                   Smt. Ranju Sharma, W/o Shri Babulal Sharma, Aged About 54
                                   Years, R/o Makhar, Tehsil And District Jhunjhunu Rajasthan
                                                                                                             ----Petitioner
                                                                              Versus
                                   Laduram S/o Shri Jisukhram, Aged About 80 Years, R/o Ward
                                   No.26 Jhunjhunu, Tehsil And District Jhunjhunu
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Govind Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023

Counsel for the petitioner submits that this writ petition has

become infructuous.

In view of the submission made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

The pending application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/37

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