Manisha Saini D/O Babulal Saini vs Bhaskar A. Sawant ...
2023 Latest Caselaw 3041 Raj/2

                                   [2023:RJ-JP:16364]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1577/2019

                                                                                In

                                                        S.B. Civil Writ Petition No.9777/2019

                                   Manisha Saini D/o Babulal Saini, Aged About 24 Years, R/o
                                   Saraswati Vidya Vihar, Sikandarya Ka Bas, Ward No. 23,
                                   Bandikui, District Dausa Rajasthan
                                                                                                            ----Petitioner
                                                                            Versus
                                   1.         Bhaskar A. Sawant, Principal Education Secretary, Govt.
                                              Secretariat, Rajasthan Jaipur
                                   2.         Omprakash Kasera, The Director, Primary Education,
                                              Rajasthan Bikaner
                                   3.         Lalit Shankar Ameta, District Education Officer(Primary)
                                              Jalore
                                   4.         Premwati Sharma, District Education Officer (Primary)
                                              Jalore
                                   5.         State     Of     Rajasthan,          Through         Principal   Education
                                              Secretary, Govt. Secretariat, Rajasthan Jaipur
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Giriraj Rajoria for Mr. Ram Pratap Saini For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

03/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/51

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