Rajasthan High Court
Krishan Kumar Saini vs Shri Deepak Nandi Director Local ... on 3 August, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:16514]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 857/2021
In
S.B. Civil Writ Petition No.5551/2021
Satyaveer Saini S/o Shri Danaram Saini, Aged About 29 Years,
R/o Ward No. 1, Dhani- Amarpura Nai Kothi, Kotputli- 303108
(Rajasthan) Presently Working As- Data Entry Operator At ULB
Office At Kotputli
----Petitioner
Versus
1. Shri Deepak Nandi, Director, Local Self Department,state
Of Rajasthan, G-3, Rajmahal Residential Area, C-Scheme
Near Civil Line Phatak, Jaipur-16
2. Shri Bhawani Singh Detha, Secretary, Rajasthan Urban
Drinking Water Sewerage And Infrastructure Corporation
Ltd (Rudsico), Government Of Rajasthan Undertaking, Old
Working Women Hostel, Behind Nehru Place, Tonk Road,
Jaipur
3. Shri Fateh Singh Meena, Executive Officer, Municipal
Board Kotputli.
4. Shri Ravi Naranbhai Mali, Director Ideal System Limited,
4Th Floor H N House Nidhi Complex, Near Under Bridge
Stadium Five Roads, Navrangpura Ahemdabad, Gujrat-
380009. Branch Office- Nehru Palace, Behind Nehru
Palace, Tonk Road, Jaipur (Rajasthan).
5. State Of Rajasthan, Through Secretary, Local Self
Department, Secretariat Jaipur.
----Respondents
Connected With
S.B. Civil Contempt Petition No. 147/2022
In
S.B. Civil Writ Petition No.5551/2021
Krishan Kumar Saini S/o Shri Kailash Chand Saini, aged about
26 years, Resident Of Dhani- Fojawali, Kotputli- 303108
(Rajasthan) Present Working As- Data Entry Operator At ULB
Office At Kotputli.
----Petitioner
Versus
1. Shri Deepak Nandi Director Local Self Department, State
Of Rajasthan G-3, Rajmahal Residential Area, C-Scheme,
Near Civil Line Phatak, Jaipur - 16
2. Shri Bhawani Singh Detha, Secretary, Rajasthan Urban
Drinking Water Sewerage And Infrastructure Corporation
Ltd. (Rudsico) Government Of Rajasthan Under Taking
Old Working Woman Hostal, Behind Nehru Palace, Tonk
Road, Jaipur.
3. Shri Fateh Singh Meena, Executive Officer, Municipal
[2023:RJ-JP:16514] (2 of 2) [CCP-857/2021]
Board, Kotputli,
4. Shri Ravi Naranbhai Mali, Director Ideal System Ltd., 4Th
Floor, H.n. House, Nidhi Complex, Near Under Bridge
Stadium Five Road, Navrangpura, Ahamdabad, Gujrat-
380009, Branch Office Nehru Palace, Behind Nehru
Palace, Tonk Road, Jaipur Rajasthan.
5. State Of Rajasthan Through Secretary, Department Of
Local Self, Secretariat, Jaipur.
----Respondents
For Petitioner(s) : Mr. Harsh Dadhich for
Mr. Sunil Kumar Singodiya
For Respondent(s) : Mr. Anil Mehta, AAG with
Ms. Archana
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
03/08/2023
These contempt petitions have been filed alleging non-
compliance of the order dated 06.05.2021 passed by this Court
whereby, the respondents were directed not to replace the
petitioners by another set of contractual employees and to permit
them continue and draw the salary.
Indisputably, the respondent No.2, to whom notice was
issued by this Court vide order dated 04.01.2022 after hearing the
learned counsel for the petitioner, has complied with the order.
In view thereof, these contempt petitions are dismissed.
Pending applications also stand disposed of.
The notices are discharged.
(MAHENDAR KUMAR GOYAL),J
Manish/10-11
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