Satguru Premises Pvt. Ltd. (Cin ... vs Ashutosh A.T. Pandekar, ...
2023 Latest Caselaw 3032 Raj/2

                                   [2023:RJ-JP:16510]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 180/2022
                                                                            In
                                                    S.B. Civil Writ Petition No.12705/2020

                                    Satguru Premises Pvt. Ltd. (CIN U45201Rj2005Ptc020612)),
                                    Havingh Its Registered Office At 3Rd Floor, Tambi Tower Sansar
                                    Chandra Road, Jaipur Thorugh Its Director And Authorized
                                    Representative Mr. Vijay Kumar Maheshwari.
                                                                                                        ----Petitioner
                                                                        Versus
                                    1.        Ashutosh A.t. Pandekar, Rajasthan State Industrial
                                              Development And Investments Corporatin Limited (Riico)
                                              Having Its Office At Udyog Bhawan Tilak Marg Jaipur
                                              Through Its Managing Director
                                    2.        Paresh Kumar Saxena, Regional Manager, Rajasthan State
                                              Industrial Development And Investments Corporation
                                              Limited (Riico) Collectorate Circle Dausa, Rajasthan
                                    3.        Pintesh Kumar, Unit Head, Rajasthan State Industrial
                                              Development And Investment Corporation Limited (Riico),
                                              Collectorate Circle, Dausa Rajasthan.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Vikas Kabra For Respondent(s) : Mr. Anil Mehta, AAG with Ms. Archana

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 03/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition as he has instructions to avail the appropriate

remedy available under the law for redressal of its grievance(s).

The contempt petition is dismissed as withdrawn with liberty

as aforesaid.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/8

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