M/S Gupta Electric Decorator ... vs The State Of Rajasthan Through The ...
2023 Latest Caselaw 3014 Raj/2

                                   [2023:RJ-JP:16486]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14708/2018

                                   M/s Gupta Electric Decorator Through Its Proprietor, Shri Om
                                   Prakash Gupta S/o Late Shri Phool Chand Gupta, Aged 70 Years,
                                   R/o Khejron Ka Rasta, Chandpole Bazar, Jaipur (Rajasthan)
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       The State Of Rajasthan Through The Secretary, Public
                                            Works Department, Government Secretariat, Jaipur
                                            (Rajasthan)
                                   2.       The Chief Engineer, Public Works Department, Rajasthan,
                                            Jacob Road, Jaipur (Raj.)
                                   3.       The Executive Engineer, Electric-I, Jaipur Development
                                            Authority, Jaipur (Raj.)
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Mahesh Gupta For Respondent(s) : Mr. Pankaj Choudhary for Mr. Rohit Choudhary, Dy.G.C.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023

Counsel appearing for the petitioner submits that the present

writ petition has become infructuous.

In view of the statement made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, stay application

and all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /106

Powered by TCPDF (www.tcpdf.org)