Smt Gaindi vs Shri Pratap (2023:Rj-Jp:16265)
2023 Latest Caselaw 2980 Raj/2

                                   [2023:RJ-JP:16265]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 380/2016

                                   Smt. Gaindi W/o Late Shri Mohan Singh, aged 61 years, R/o
                                   Village Bhunabai, Tehsil And Distt. Ajmer Rajasthan
                                                                                               ----Appellant/Plaintiff
                                                                        Versus
                                   Shri Pratap S/o Shri Mota Singh, aged about 63 years, Village
                                   Bhunabai, Tehsil And Distt. Ajmer Rajasthan
                                                                                     ----Respondent//Defendant

For Appellant(s) : Mr. Jitendra Singh for Mr. Ripu Daman Singh Naruka For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

02/08/2023

Despite taking time from this Court on 12.12.2022 to take

necessary steps on account of death of the appellant, no step has

been taken.

In view thereof, this civil second appeal stands abated and is

dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/26

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