Ram Swarup S/O Chetan Ram Dhaka vs Shri Rajeshwar Singh ...
2023 Latest Caselaw 2967 Raj/2

                                   [2023:RJ-JP:16237]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1610/2019
                                                                           In
                                                    S.B. Civil Writ Petition No.19170/2018

                                   Ram Swarup S/o Chetan Ram Dhaka, Aged About 26 Years, R/o
                                   Village Alakhpura, Bogam Tehsil Laxmangarh, District Sikar
                                                                                                     ----Petitioner
                                                                        Versus
                                   1.         Shri Rajeshwar Singh, Principal Secretary, Rural
                                              Development And Panchayati Raj Department Rajasthan
                                              Govt. Of Rajasthan Secretariat, Jaipur
                                   2.         Mr. Ramswaroop Chouhan, Chief Executive Officer, Cum
                                              Member Secretary, Zila Parishad, Churu
                                   3.         Kishore Kumar Mishra, Block Development                      Officer,
                                              Panchayat Samiti, Ratangarh District Churu
                                   4.         State Of Rajasthan, Through Its Principal Secretary
                                              Principal Secretary, Rural Development And Panchayati
                                              Raj    Department    Rajasthan   Govt. Of   Rajasthan
                                              Secretariat, Jaipur
                                                                                   ----Respondents-Contemnors

For Petitioner(s) : Mr. G.S. Gouttam for Mr. R.K. Gouttam For Respondent(s) : Mr. S.S. Raghav, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 02/08/2023

For the reasons stated in the application (1/2023) filed by

the petitioner seeking permission of this Court to withdraw the

contempt petition, the same is allowed.

The contempt petition is dismissed as withdrawn.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/77

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