Pappan vs Smt Seena And Ors ...
2023 Latest Caselaw 2951 Raj/2

                                   [2023:RJ-JP:16199]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 4420/2018

                                   Pappan Wife Of Shri Ram Kumar, Resident Of Barahmafi,
                                   Panchayat Samiti Roopwas, District Bharatpur Rajasthan.
                                                                                                         ----Petitioner
                                                                        Versus
                                   1.       Smt. Seena Wife Of Shri Madho Singh, Resident Of
                                            Daulatgarh, Tehsil Roopwas, District Bharatpur.
                                   2.       Returning    Officer      Election       Officer,        Gram   Panchayat
                                            Barahmafi, Panchayat Samiti Roopwas, District Bharatpur.
                                   3.       District Election Officer Panchayat, District Collector,
                                            Bharatpur.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Maneesh Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, stay application

and all other pending application/s also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /244

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