Jyoti Rajawat vs Shri Naresh Kumar Thakral ...
2023 Latest Caselaw 2932 Raj/2

                                   [2023:RJ-JP:15980]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 384/2016

                                                                               In

                                                        S.B. Civil Writ Petition No.7422/2015

                                   Jyoti Rajawat D/o Shri Shaitan Singh, aged about 37 years,
                                   resident of 29, Vrindavan Colony, Satyanagar, Khatipura Road,
                                   Jhotwara, Jaipur.
                                                                                                        ----Petitioner
                                                                           Versus
                                   Shri Naresh Kumar Thakral, Presently posted as the Secretary,
                                   Rajasthan Public Service Commission, Ajmer.
                                                                                         ----Contemnor/Respondent

For Petitioner(s) : Mr. Ashok Yadav with Mr. Vikram Kumar Swami For Respondent(s) : Mr. M.F. Baig

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

01/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition as he has instructions to avail the appropriate

remedy available under the law for redressal of her grievance(s).

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/06

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