Ankita Singhvi Baid D/O Sh. Ashok ... vs State Of Rajasthan
2023 Latest Caselaw 2929 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                              3439/2020

                                   Ankita Singhvi Baid D/o Sh. Ashok Kumar Baid, R/o
                                   Flat No 4-A, Arihant Garden, 81 Southern Avenue,
                                   Kolkata-700029 (W.b.)
                                                                                           ----Petitioner
                                                                  Versus
                                   1.     State Of Rajasthan, Through Pp
                                   2.     Romit Singhvi S/o Sh. Rajeev Singhvi, R/o
                                          Plot No D-69, Janpath, Shyam Nagar, Jaipur,
                                          Rajasthan
                                                                                     ----Respondents

For Petitioner(s) : Mr. Udit Purohit, Adv. For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

01/08/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /347

Powered by TCPDF (www.tcpdf.org)