Puran Ram And Ors vs Chandra Mohan And Anr
2023 Latest Caselaw 3681 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 14279/2017 Puran Ram And Ors.

----Petitioner Versus Chandra Mohan And Anr.

----Respondent

For Petitioner(s) : Mr. Vijay Rajpurohit For Respondent(s) : None present

HON'BLE DR. JUSTICE NUPUR BHATI

Order

26/04/2023

1. An application (No.01/2023) has been preferred on behalf of

the petitioner with a prayer for extension of interim order dated

09.11.2017.

2. A perusal of the interim order dated 09.11.2017 makes it

clear that the same is not absolute and requires extension from

time to time.

3. However, in view of the Hon'ble Apex Court judgment passed

in the case of Asian Resurfacing of Road Agency Vs. Central

Bureau of Investigation; 2018 (16) SCC 299, the interim

order dated 09.11.2017 is extended for a further period of six

months or till the final disposal of the writ petition, whichever is

earlier.

4. The interlocutory application (No.01/2023) stands disposed

of accordingly.

(DR.NUPUR BHATI),J

20-/Devesh/-

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