Rajasthan Sc/S.T. Finance And ... vs Kalyan Singh (2023/Rjjd/012032)
2023 Latest Caselaw 3647 Raj

[2023/RJJD/012032]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Crml Leave To Appeal No. 482/2019

Rajasthan Sc/s.t. Finance And Development Cooperative Corporation, Through Project Director Anil Vyas S/o Late Shri M.k. Vyas, Aged 50 Years, Office Address D.r.d.a. Office Compus, Near Tehsil Bhawan, Kachari Parisar, Jodhpur.

----Appellant Versus Kalyan Singh S/o Shri Chain Singh, By Caste Ravna Rajput, R/o House No. 116, Basni First Phase, Saraswati Nagar, Jodhpur.

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE FARJAND ALI

Order

26/04/2023

1. Upon perusal of the judgment impugned, it is reflecting that

the complaint instituted at the behest of the petitioner got

dismissed on account of his non-appearance.

2. After going through the judgment impugned, this Court is of

the opinion that it is a fit case to allow leave to appeal.

3. Accordingly, the instant application seeking leave to appeal

is allowed. The memo of leave to appeal application shall be

treated and registered as an appeal.

4. Office to proceed.

(FARJAND ALI),J 28-Ashutosh/-

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