Tarif vs State Of Rajasthan ...
2023 Latest Caselaw 3436 Raj

[2023/RJJD/011467]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 15615/2022

Tarif S/o Sh. Insan, Aged About 24 Years, Purelal Post Saray Aanadev P.s. Mandhata, Dist. Pratapgarh (Up). (At Present Lodged In Dist. Jail Pratapgarh).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Vijay Kumar Gaur For Respondent(s) : Mr. B.R. Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/04/2023

Learned counsel for the petitioner has submitted that since

the trial has already been concluded, this bail application has

rendered infructuous.

Hence, the instant bail application is dismissed as having

become infructuous.

(VIJAY BISHNOI),J

46-AjaySingh/-

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