Divesh Kumar vs Rajasthan High Court, Jodhpur
2023 Latest Caselaw 3216 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 15630/2021

Kamal Kumar

----Petitioner Versus Rajasthan High Court, Jodhpur

----Respondent Connected With

1. D.B. Civil Writ Petition No. 15637/2021

2. D.B. Civil Writ Petition No. 15638/2021

3. D.B. Civil Writ Petition No. 15640/2021

4. D.B. Civil Writ Petition No. 15641/2021

5. D.B. Civil Writ Petition No. 16239/2021

6. D.B. Civil Writ Petition No. 16338/2021

7. D.B. Civil Writ Petition No. 16534/2021

8. D.B. Civil Writ Petition No. 2422/2022

9. D.B. Civil Writ Petition No. 3947/2022

10. D.B. Civil Writ Petition No. 3948/2022

11. D.B. Civil Writ Petition No. 3953/2022

12. D.B. Civil Writ Petition No. 3958/2022

13. D.B. Civil Writ Petition No. 3964/2022

14. D.B. Civil Writ Petition No. 3965/2022

15. D.B. Civil Writ Petition No. 3978/2022

16. D.B. Civil Writ Petition No. 3986/2022

17. D.B. Civil Writ Petition No. 3998/2022

18. D.B. Civil Writ Petition No. 13906/2022

For Petitioner(s) : Mr. Muktesh Maheshwari Mr. BS Sandhu Mr. Suniel Purohit Mr. Pradeep Mathur (through VC) Mr. Narendra Singh Hada

For Respondent(s) : Mr. Manoj Bhandari, Sr. Adv. assisted by Mr. Aniket Tater Mr. A.K. Sharma, Sr. Adv. (through VC)

(2 of 2) [CW-15630/2021]

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment / Order

18/04/2023

Pleadings are complete.

List these writ petitions for final disposal in the 2nd week of

July, 2023.

(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J

93-mohit/-

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