Citation : 2023 Latest Caselaw 3194 Raj
Judgement Date : 18 April, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 15630/2021
Kamal Kumar
----Petitioner Versus Rajasthan High Court, Jodhpur
----Respondent Connected With
1. D.B. Civil Writ Petition No. 15637/2021
2. D.B. Civil Writ Petition No. 15638/2021
3. D.B. Civil Writ Petition No. 15640/2021
4. D.B. Civil Writ Petition No. 15641/2021
5. D.B. Civil Writ Petition No. 16239/2021
6. D.B. Civil Writ Petition No. 16338/2021
7. D.B. Civil Writ Petition No. 16534/2021
8. D.B. Civil Writ Petition No. 2422/2022
9. D.B. Civil Writ Petition No. 3947/2022
10. D.B. Civil Writ Petition No. 3948/2022
11. D.B. Civil Writ Petition No. 3953/2022
12. D.B. Civil Writ Petition No. 3958/2022
13. D.B. Civil Writ Petition No. 3964/2022
14. D.B. Civil Writ Petition No. 3965/2022
15. D.B. Civil Writ Petition No. 3978/2022
16. D.B. Civil Writ Petition No. 3986/2022
17. D.B. Civil Writ Petition No. 3998/2022
18. D.B. Civil Writ Petition No. 13906/2022
For Petitioner(s) : Mr. Muktesh Maheshwari Mr. BS Sandhu Mr. Suniel Purohit Mr. Pradeep Mathur (through VC) Mr. Narendra Singh Hada
For Respondent(s) : Mr. Manoj Bhandari, Sr. Adv. assisted by Mr. Aniket Tater Mr. A.K. Sharma, Sr. Adv. (through VC)
(2 of 2) [CW-15630/2021]
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR
Judgment / Order
18/04/2023
Pleadings are complete.
List these writ petitions for final disposal in the 2nd week of
July, 2023.
(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J
93-mohit/-
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