Kailash Chandra Regar vs State Of Rajasthan
2023 Latest Caselaw 2893 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 707/2023

Kailash Chandra Regar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikram Singh Bhati

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Order

10/04/2023

Leaned counsel for the petitioner prays for and is granted

time to furnish copy of the judgment dated 06.08.2007 passed by

the Rajasthan High Court, Jaipur Bench in SB Civil Writ Petition

No.5860/2007.

List the matter on 19th April, 2023.

(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J 6-Arun/-

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