Gajendra Singh vs State Of Rajasthan
2023 Latest Caselaw 2773 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3501/2023

Gajendra Singh & Anr.

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kunal Bishnoi For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment / Order

05/04/2023

Learned Public Prosecutor is directed to procure the

antecedent report of the petitioners.

List the matter after one week.

(PRAVEER BHATNAGAR),J 226-mohit/-

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