M/S Punsumi India Ltd vs Unknown
2022 Latest Caselaw 6333 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Company Petition No. 6/2004

                                   M/s Punsumi India Ltd
                                                                                                        ----Petitioner
                                                                         Versus


                                                                                                      ----Respondent

For Petitioner(s) : Mr. Ruvit Kumar, Official Liquidator For Respondent(s) : None.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Judgment / Order

22/09/2022

List this case along with S.B. Company Application

No.105/10 after four weeks.

(ASHOK KUMAR GAUR),J

Sanjay Kumawat-6

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