Shri Goyal Drug House Through ... vs Woncet Health Care Private ...
2022 Latest Caselaw 6215 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 2793/2021

                                   Shri Goyal Drug House
                                                                                                         ----Petitioner
                                                                          Versus
                                   Woncet Health Care Private Limited
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Surya Pratap Singh Advocate.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

15/09/2022

As per office report, respondent could not be served for want

of fresh address.

On the oral request of learned counsel for the petitioner, he

is permitted to serve the respondent through its counsel before

the learned Trial Court.

List the matter on 27.09.2022 as prayed.

(MAHENDAR KUMAR GOYAL),J

Sanjay Kumawat-27

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