Munni Bano vs Khurshid @ Babu Khan
2022 Latest Caselaw 11958 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 63/2022

1. Munni Bano W/o Gafoor Khan, Aged About 50 Years, Talahati Mohalla, Merta City, District Nagaur

2. Mohammad Saleem S/o Gafoor Khan, Aged About 30 Years, Talahati Mohalla, Merta City, District Nagaur

3. Mohammad Shareef S/o Gafoor Khan, Aged About 29 Years, Talahati Mohalla, Merta City, District Nagaur

4. Mohammad Shabbeer S/o Gafoor Khan, Aged About 31 Years, Talahati Mohalla, Merta City, District Nagaur

5. Raseed @ Kalu S/o Nurkha, Aged About 55 Years, Talahati Mohalla, Merta City, District Nagaur

----Appellants Versus

1. Khurshid @ Babu Khan S/o Noor Khan, Talahati Mohalla, Behind Of Prince Talkies, Merta City, District Nagaur

2. Shehnaz Bano W/o Julfaqar Ali, Muthandi Ward Number I Merta City, Dist. Nagaur

3. Raisan Bano W/o Rashid Kha, Muthandi Ward Number 1 Merta City Dist. Nagaur

4. Kalsum Bano W/o Allanoor, Shimangro Ka Mohalla, Merta City, Dist. Nagaur

----Respondents

For Appellant(s) : Mr. Bharat Devasee For Respondent(s) :

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

28/09/2022

Heard.

Issue notice to respondents, returnable within a period of

three weeks.

Call for the record.

(2 of 2) [CFA-63/2022]

Till then, effect and operation of the judgment & decree

dated 15.09.2021 passed by learned Judge Family Court, Merta in

Civil Suit No. 24/2019 { (134/2015) (75/2008) (78/2008) } shall

remain stayed.

List the matter after three weeks.

(MADAN GOPAL VYAS),J 12-neha/-

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