Deependra Pratapsingh vs Harendra Pratapsingh
2022 Latest Caselaw 11841 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civ. Contempt Pet. No. 25/2022

Deependra Pratapsingh

----Petitioner Versus Harendra Pratapsingh

----Respondent Connected With S.B. Civil Misc. Appeal No. 3073/2019 Deependra Pratapsingh

----Petitioner Versus Mahendra Pratapsingh

----Respondent

For Petitioner(s) : Mr. Moti Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/09/2022

Put up before another Bench.

(VIJAY BISHNOI),J Surabhii/27-28-

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