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Bharat Bhushan Pradhan vs State And Anr
2022 Latest Caselaw 11797 Raj

Citation : 2022 Latest Caselaw 11797 Raj
Judgement Date : 21 September, 2022

Rajasthan High Court - Jodhpur
Bharat Bhushan Pradhan vs State And Anr on 21 September, 2022
Bench: Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11949/2017

Bharat Bhushan Pradhan

----Petitioner Versus State And Anr.

----Respondent Connected With S.B. Civil Writ Petition No. 14561/2016

For Petitioner(s) : Mr. Bhawani Singh. For Respondent(s) : Mr. Anil Kumar Bissa.

HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

21/09/2022

S.B. Civil Writ Petition No. 11949/2017

An application has been preferred on behalf of learned

counsel for the petitioner seeking early hearing of the matter.

For the reasons mentioned in the application (I.A.

No.01/2022), the same is allowed.

List the matter on 15.11.2022.

S.B. Civil Writ Petition No. 14561/2016

List along with S.B. Civil Writ Petition No. 11949/2017.

(KULDEEP MATHUR),J

51-52-Prashant

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