Omprakash vs State Bank Of India, Gandheli
2022 Latest Caselaw 11706 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9857/2022

Aasi

----Petitioner Versus State Bank Of India, Gandheli

----Respondent

S.B. Civil Writ Petition No. 9910/2022

Manohari

----Petitioner Versus State Bank Of India

----Respondent

S.B. Civil Writ Petition No. 9911/2022

Mahaveer

----Petitioner Versus State Bank Of India, Gandheli

----Respondent

S.B. Civil Writ Petition No. 9969/2022

Omprakash

----Petitioner Versus State Bank Of India, Gandheli

----Respondent

For Petitioner(s) : Mr. KR Saharan For Respondent(s) : Mr. ML Bishnoi Mr. Lalit Parihar Mr. Vishal Singhal Mr. JC Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI

(2 of 2) [CW-9857/2022]

Judgment / Order

20/09/2022

Learned counsels appearing on behalf of the Insurance

Company have submitted that they have filed reply to the writ

petitions today itself.

The reply of the Insurance Company is not available on

record.

List the matter on 27.09.2022.

The reply of the Insurance company be placed on record.

(VIJAY BISHNOI),J 97-100 mohit/-

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