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Rajasthan State Mines And ... vs Ankur Minmine Product Private ...
2022 Latest Caselaw 11431 Raj

Citation : 2022 Latest Caselaw 11431 Raj
Judgement Date : 14 September, 2022

Rajasthan High Court - Jodhpur
Rajasthan State Mines And ... vs Ankur Minmine Product Private ... on 14 September, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6048/2019

Ankur Minmine Products Private Limited,

----Petitioner Versus Rajasthan State Mines And Minerals Limited

----Respondent Connected With S.B. Civil Writ Petition No. 920/2019 Raj. State Mines And Minerals Ltd.

----Petitioner Versus Ankur Minmine Product Pvt. Ltd.

----Respondent S.B. Civil Writ Petition No. 939/2019 Rajasthan State Mines And Minerals Limited,

----Petitioner Versus Ankur Minmine Product Private Limited,

----Respondent S.B. Civil Writ Petition No. 1931/2019 Rajasthan State Mines And Minerals Limited,

----Petitioner Versus Ankur Minmine Product Private Limited,

----Respondent

For Petitioner(s) : Mr. Sanjay Nahar For Respondent(s) : None present

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

14/09/2022

S.B. Civil Writ Petition No. 6048/2019:

IA No. 01/2022:

(2 of 2) [CW-6048/2019]

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 04.01.2022 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 04.01.2022 passed by this Court is

extended till vacated or modified.

List the matters on 19.10.2022.

S.B. Civil Writ Petition No. 920/2019

S.B. Civil Writ Petition No. 939/2019

S.B. Civil Writ Petition No. 1931/2019:

List the matters on 19.10.2022, as prayed.

(VINIT KUMAR MATHUR),J

95-98-Shahenshah/-

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