Mohammad Afaq S/O Shri Mohammad ... vs The Union Of India
2022 Latest Caselaw 6813 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Criminal Writ Petition No. 551/2022

                                   Mohammad Afaq S/o Shri Mohammad Maqsood
                                                                                                      ----Petitioner
                                                                       Versus
                                   The Union Of India
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Anand Sharma for Union of India

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

19/10/2022

No one has put in appearance on behalf of the petitioner.

List this matter after four weeks.

Name of Mr. Anand Sharma, as counsel for Union of India, be

shown in the cause-list.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /7

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