Heeralal S/O Sh. Jai Narayan vs State Of Rajasthan
2022 Latest Caselaw 6807 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Habeas Corpus Petition No. 219/2022

                                   Heeralal S/o Sh. Jai Narayan
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan and Ors.
                                                                                                    ----Respondent

For Petitioner(s) : Petitioner himself is present in person in the Court Mr. Rati Ram Yadav with Dr. Mithlesh Kumar For Respondent(s) : Mr. Vikash Kumar Jakhar For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

19/10/2022

Petitioner is directed to comply with the order dated

03.08.2022 within two weeks.

List this matter on 09.11.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /3

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